High Courts28 Sept 1925
In Re: A.V.P.M.R.M. Murugappa Chettiar
Madras High Court · AIR 1926 Mad 767 : (1926) ILR (Mad) 465 : 97 Ind. Cas. 395 : (1926) 24 LW 343 : (1926) 51 MLJ 138
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 11 of 37
High Courts25 Sept 1925
Narayana Mudaliar and Another Vs Nagappa Mudaliar and Another
Madras High Court · AIR 1926 Mad 245 : (1925) 22 LW 870
High Courts25 Sept 1925
Solai Pillai Vs A. Vedaji Baskara Tirumala Rao Sahib
Madras High Court · AIR 1926 Mad 756 : 95 Ind. Cas. 250 : (1926) 23 LW 625
Madras Estates Land Act, 1908 — Section 112
High Courts25 Sept 1925
Arunachalam Chetty Vs Abdul Subhan Sahib
Madras High Court · (1926) 23 LW 311 : (1926) 50 MLJ 232
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Sept 1925
Seetharama Naidu Vs Govindasami Chettiar and Another
Madras High Court · AIR 1926 Mad 352 : (1926) 23 LW 149
High Courts24 Sept 1925
Mahalinga Naicker Vs Vellaya Naicker alias Gurusami Naicker and Another
Madras High Court · 92 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(1)
High Courts24 Sept 1925
Mahalinga Naicker Vs Vellaya Naicker alias Guruswami Naicker and Another
Madras High Court · AIR 1926 Mad 190 : (1926) ILR (Mad) 490 : (1925) 22 LW 794 : (1926) 51 MLJ 559
High Courts24 Sept 1925
Muthuvenkatarama Reddiar and Others Vs The Official Receiver of South Arcot and Others
Madras High Court · AIR 1926 Mad 350 : (1926) ILR (Mad) 227 : (1926) 50 MLJ 90
Provincial Insolvency Act, 1920 — Section 28(5)
High Courts24 Sept 1925
Imani Satyanarayana and Others Vs Devarakonda Satyanarayanamurthi and Another
Madras High Court · AIR 1926 Mad 428 : (1926) 50 MLJ 144
High Courts24 Sept 1925
Muthuvenkatarama Reddiar and Others Vs The Official Receiver, South Arcot and Others
Madras High Court · 92 Ind. Cas. 398
Provincial Insolvency Act, 1920 — Section 28(5)
High Courts24 Sept 1925
D.A. Kandasami Chettiar Vs G.F.F. Foulkes
Madras High Court · AIR 1926 Mad 396 : (1926) 24 LW 213
High Courts23 Sept 1925
C.R. Subramania Aiyar Vs The Official Receiver and Another
Madras High Court · AIR 1926 Mad 432 : (1926) 23 LW 300 : (1926) 50 MLJ 665
High Courts23 Sept 1925
Komarasami Chetti Vs Sundar Mudaliar and Others
Madras High Court · 92 Ind. Cas. 724 : (1926) 23 LW 212
High Courts23 Sept 1925
T.R.M.S. Ramanathan Chetti Vs Nalla Veerappa Pillai
Madras High Court · AIR 1926 Mad 272 : (1925) 22 LW 815
High Courts23 Sept 1925
P.V. Veeranan Ambalam Vs Ayyachi Ambalam
Madras High Court · AIR 1926 Mad 168 : 92 Ind. Cas. 968 : (1925) 22 LW 772 : (1925) 49 MLJ 791
Contract Act, 1872 — Section 65
High Courts23 Sept 1925
Bulkee Bee and Others Vs Kaka Hajee Muhammad Ummar Sahib and Others
Madras High Court · AIR 1926 Mad 415 : (1926) 50 MLJ 39
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts23 Sept 1925
Manepalli Satyanarayanamurthi Vs Thommandra Erikalappa
Madras High Court · (1926) 23 LW 396 : (1926) 50 MLJ 150
High Courts23 Sept 1925
The Secretary of State for India in Council Vs Duggappa Bhandary and Others
Madras High Court · 95 Ind. Cas. 789
Transfer of Property Act, 1882 — Section 51
High Courts23 Sept 1925
Secretary of State Vs Dugappa Bhandary and Others
Madras High Court · AIR 1926 Mad 921
Transfer of Property Act, 1882 — Section 51
High Courts23 Sept 1925
Manepalli Satanarayanamurthi Vs Thommandra Erikalappa
Madras High Court · 92 Ind. Cas. 962