High Courts08 Oct 1925
Natesa Pathar Vs Ganapathi Subbu Pathar and Others
Madras High Court · 94 Ind. Cas. 68 : (1926) 23 LW 349
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 9 of 37
High Courts07 Oct 1925
(Mylavarapu) Rangayya Naidu Vs Basana Simon and Others
Madras High Court · AIR 1926 Mad 594 : (1926) 23 LW 367
Transfer of Property Act, 1882 — Section 91
High Courts07 Oct 1925
Sri Mahant Prayaga Doss Jeevaru Vs Pachella Doraiswami Iyengar and Another
Madras High Court · 92 Ind. Cas. 899 : (1926) 23 LW 520
High Courts07 Oct 1925
Mylavarappa Rangappa Naidu Vs Basanna Simon and Others
Madras High Court · 94 Ind. Cas. 639
Transfer of Property Act, 1882 — Section 91
High Courts06 Oct 1925
Vermulapalli Seetharamamma and Others Vs Maganti Appiah and Another
Madras High Court · AIR 1926 Mad 457 : (1926) ILR (Mad) 768 : (1926) 23 LW 285 : (1926) 50 MLJ 689
High Courts06 Oct 1925
Pedda Sanjivi Reddy and Another Vs Kondasari Koneri Reddi
Madras High Court · AIR 1926 Mad 521 : (1926) ILR (Mad) 315 : (1926) 23 LW 327 : (1926) 50 MLJ 460
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts06 Oct 1925
Govinda Nadan Vs A.Y.R.M.R.M. Ramaswamy Chettiar
Madras High Court · AIR 1926 Mad 224 : (1926) 23 LW 573
High Courts06 Oct 1925
Swaminatha Odayar Vs Thiagarajaswami Odayar
Madras High Court · AIR 1926 Mad 954 : (1927) ILR (Mad) 5 : 92 Ind. Cas. 846 : (1926) 23 LW 26 : (1927) 52 MLJ 256
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts06 Oct 1925
(Muhammad) Mohideen Maracayar Vs Ramanadhan Chettiar and Another
Madras High Court · AIR 1926 Mad 217
High Courts06 Oct 1925
Chavakula Ammanna Vs Chavakula Satyanarayana and Others
Madras High Court · AIR 1926 Mad 916 : (1926) ILR (Mad) 636 : (1926) 24 LW 150 : (1926) 51 MLJ 426
High Courts06 Oct 1925
In the Matter of Mr. B. Minuswami Naidu Vs A., B.L., High Court Vakil
Madras High Court · AIR 1926 Mad 568 : (1926) 24 LW 100 : (1926) 50 MLJ 399
High Courts06 Oct 1925
Muhammad Mohideen Maracayar Vs Ramanadhan Chettiar and Another
Madras High Court · 92 Ind. Cas. 597 : (1925) 22 LW 872
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 Oct 1925
Govinda Nadan Represented by his Agent, Govindasami Venu Udayan Vs A.Y.R.M.R.M. Ramasami Chettiar
Madras High Court · 92 Ind. Cas. 106
High Courts06 Oct 1925
Vemulapalli Seetharamamma and Others Vs Maganti Appiah and Others
Madras High Court · 92 Ind. Cas. 827
Limitation Act, 1963 — Section 21
High Courts05 Oct 1925
Kota Subramaniam Chetty Vs The Chairman, Municipal Council
Madras High Court · AIR 1926 Mad 204 : (1925) 22 LW 719
High Courts05 Oct 1925
(Vaddadi) Butchiraju and Others Vs Doddi Seetharamayya and Others
Madras High Court · AIR 1926 Mad 377 : (1926) 23 LW 707
High Courts05 Oct 1925
(Kaki) Narasamma Vs Kaki Venkataraju and Others
Madras High Court · AIR 1926 Mad 534 : (1926) 23 LW 364
High Courts05 Oct 1925
Khaji Mahomed Ibrahim Saheb Vs Sundaram Chetti and Others
Madras High Court · 96 Ind. Cas. 823
High Courts05 Oct 1925
(Kaji) Mahomed Ibrahim Vs Sundaram Chetti and Others
Madras High Court · AIR 1926 Mad 1066