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Madras High Court judgments, 1925

730 judgments · page 8 of 37

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High Courts15 Oct 1925

M.C. Chegganmull Sowcar Vs Desur Manicka Mudaliar

Madras High Court · AIR 1926 Mad 792 : 94 Ind. Cas. 384 : (1926) 50 MLJ 242

Contract Act, 1872 — Section 59
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High Courts15 Oct 1925

K. Muhammad Usan Rowther Vs The Secretary of State for India in Council and Others

Madras High Court · AIR 1926 Mad 788

Easements Act, 1882 — Section 15, 2(a)
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High Courts15 Oct 1925

Rama Iyer and Others Vs Narayanaswami Iyer and Others

Madras High Court · 96 Ind. Cas. 483

Transfer of Property Act, 1882 — Section 51
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High Courts15 Oct 1925

Rama Aiyar and Others Vs Narayanaswami Aiyar and Others

Madras High Court · AIR 1926 Mad 609 : (1926) 23 LW 496 : (1926) 51 MLJ 313

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High Courts15 Oct 1925

Kaliakkal Vs Palani Koundan and Another

Madras High Court · AIR 1926 Mad 412 : (1926) 23 LW 227 : (1926) 50 MLJ 200

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts15 Oct 1925

Walker and Co. Vs G. Abdul Aziz Saheb and Co.

Madras High Court · AIR 1926 Mad 720 : (1926) 51 MLJ 373

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High Courts15 Oct 1925

Kalliakkal Vs Palani Koundan and Another

Madras High Court · 92 Ind. Cas. 533

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, 47
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High Courts14 Oct 1925

Srinivasa Chetti Vs Chenna Chetti (Dead) and Others

Madras High Court · 92 Ind. Cas. 251

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High Courts14 Oct 1925

R. Rama Vadhyar Vs T. Krishnan Nair and Others

Madras High Court · AIR 1926 Mad 398

Contract Act, 1872 — Section 64
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High Courts14 Oct 1925

Srinivasa Chetti Vs Chenna Chetti and Others

Madras High Court · AIR 1927 Mad 294 : (1926) 23 LW 705

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High Courts13 Oct 1925

Sooppiadath Ahmad Vs Irimbantakath Manha Mammad Kunhi and Others

Madras High Court · AIR 1926 Mad 643 : (1926) 23 LW 575

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High Courts13 Oct 1925

T.K. Lakshmana Aiyar Vs Sankarapandiam Pillai and Others

Madras High Court · AIR 1926 Mad 311 : (1926) 23 LW 63 : (1926) 51 MLJ 451

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High Courts13 Oct 1925

T.K. Lakshmana Iyer Vs Sankarapandian Pillai and Others

Madras High Court · 93 Ind. Cas. 276

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High Courts12 Oct 1925

Sagi Venkatasubbayya Vs Sagi Kotamma and Others

Madras High Court · 95 Ind. Cas. 222 : (1926) 50 MLJ 369

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High Courts09 Oct 1925

P.S. Kesavalu Naicker Vs The Corporation of Madras

Madras High Court · AIR 1926 Mad 381 : 92 Ind. Cas. 1053 : (1926) 23 LW 233 : (1926) 50 MLJ 301

Madras City Tenants Protection Act, 1922 — Section 2(4)
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High Courts09 Oct 1925

Pattamayya Vs Pattamayya alias Krishnayya Shanbhuga and Others

Madras High Court · 92 Ind. Cas. 782

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High Courts09 Oct 1925

Mulugu Chengayya Vs Aruvelu Devasanambagaru and Others

Madras High Court · 92 Ind. Cas. 720

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High Courts09 Oct 1925

Mulugu Chengayya Vs Aruvela Devasanamba Garu and Others

Madras High Court · AIR 1926 Mad 406 : (1926) 23 LW 390 : (1926) 50 MLJ 145

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High Courts09 Oct 1925

Pattannayya Vs Pattayya Alias Krishnayya Shanbhaga

Madras High Court · AIR 1926 Mad 453 : (1926) 50 MLJ 215

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
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High Courts08 Oct 1925

N.K. Govindan Nayar Vs Kanhirathotikayil Ithaletty

Madras High Court · AIR 1926 Mad 764 : (1926) 50 MLJ 493

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
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