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Madras High Court judgments, 1925

730 judgments · page 13 of 37

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High Courts11 Sept 1925

Ramaswami Nayagar Vs Raju Padayachi and Others

Madras High Court · 96 Ind. Cas. 1051

Evidence Act, 1872 — Section 8
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High Courts11 Sept 1925

Kamaya Bangaruswamy Naicker Vs Vadamalai Trivanatha Sundaradoss Thevar

Madras High Court · AIR 1926 Mad 135

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High Courts11 Sept 1925

Mulkoori Gavariah (Dead) and Others Vs Chenna Sariah by Guardian Butchiraju and Others

Madras High Court · (1926) 50 MLJ 107

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High Courts11 Sept 1925

Alaga Pillai Vs Ramaswami Thevan and Others

Madras High Court · AIR 1926 Mad 187 : (1926) 23 LW 296 : (1925) 49 MLJ 742

Evidence Act, 1872 — Section 116
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High Courts11 Sept 1925

Ramaswami Nayakar Vs Raju Padayachi and Others

Madras High Court · AIR 1926 Mad 963 : (1926) 51 MLJ 167

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High Courts11 Sept 1925

Thamaya Bangaruswami Naicker Vs Vadamali Thirunathasundara Doss Thevar

Madras High Court · 92 Ind. Cas. 415

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High Courts09 Sept 1925

Sivan Pillai and Another Vs T.S. Venkateswara Iyer

Madras High Court · 92 Ind. Cas. 556

Civil Procedure Code, 1908 (CPC) — Section 47, 92
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High Courts09 Sept 1925

M.R.M. Ramasami Chetty, Managing Director of M.R.M. Ramasami Chetti and Co. Ltd. Vs V.S. Chengalraya Pillai

Madras High Court · 94 Ind. Cas. 892 : (1926) 23 LW 571

Companies Act, 1956 — Section 101
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High Courts09 Sept 1925

M.R.M. Ramasawmy Chetty Vs V.S. Chengalroya Pillai

Madras High Court · AIR 1926 Mad 380

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High Courts09 Sept 1925

Sivan Pillai and Another Vs T.S. Venkateswara Ayyar

Madras High Court · AIR 1926 Mad 130 : (1925) 22 LW 796

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High Courts08 Sept 1925

Rathan Singh Vs The Commissioner of Income Tax to the Government of Madras

Madras High Court · AIR 1926 Mad 462 : (1926) 50 MLJ 157

Income Tax Act, 1922 — Section 10(2)(vii)
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High Courts08 Sept 1925

Sankaranarayana Reddi and Others Vs Koppaya Reddi alias Gopal Reddi and Others

Madras High Court · AIR 1926 Mad 236 : (1926) 23 LW 81

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High Courts08 Sept 1925

L. Rathan Singh Vs The Commissioner of Income Tax to the Government of Madras

Madras High Court · 92 Ind. Cas. 1051 : (1926) 23 LW 267

Income Tax Act, 1922 — Section 10(2)(vii)
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High Courts08 Sept 1925

Tharamal Parkam Kalpathoor Thulicha Puthiatuth Sankaran Nair Vs Uruppoyil Ambu and Others

Madras High Court · 92 Ind. Cas. 109 : (1925) 49 MLJ 699

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13
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High Courts08 Sept 1925

Karuppannan by mother and next friend kannakkal Vs Pambayan alias Karuppan Samban and Another

Madras High Court · 101 Ind. Cas. 39

Evidence Act, 1872 — Section 92
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High Courts08 Sept 1925

Linga Aiyar Alias Ramalinga Aiyar Vs Lakshumanan Chettiar and Another

Madras High Court · AIR 1926 Mad 687 : (1926) 50 MLJ 387

Civil Procedure Code, 1908 (CPC) — Section 2(2)
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High Courts08 Sept 1925

N.K. Govindan Nair Vs Kanhirathotikayil Ithalutty

Madras High Court · AIR 1926 Mad 542 : (1926) 50 MLJ 213

Court Fees Act, 1870 — Section 7(1)
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High Courts08 Sept 1925

S.R. Subramania Aiyar Vs L.A. Krishna Aiyar

Madras High Court · (1926) 51 MLJ 172

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High Courts08 Sept 1925

S.R. Subramania Aiyar Vs L.A. Krishna Iyer

Madras High Court · 92 Ind. Cas. 833

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts08 Sept 1925

Linga Iyer alias Ramalinga Iyer Vs Lakshmanan Chettiar and Another

Madras High Court · 94 Ind. Cas. 123 : (1926) 23 LW 533

Civil Procedure Code, 1908 (CPC) — Section 47
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