CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1925

COURT ARCHIVE

Madras High Court judgments, 1925

730 judgments · page 12 of 37

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts23 Sept 1925

Racharla Narayanappa Vs Kondigi Bheemappa and Others

Madras High Court · AIR 1926 Mad 494 : 92 Ind. Cas. 541 : (1926) 24 LW 219

Provincial Insolvency Act, 1920 — Section 24
Read judgment
High Courts22 Sept 1925

Chittammal and Another Vs Ponnuswami Naicker and Another

Madras High Court · AIR 1926 Mad 363 : (1926) ILR (Mad) 762 : (1926) 23 LW 94 : (1926) 50 MLJ 180

Provincial Insolvency Act, 1920 — Section 56
Read judgment
High Courts22 Sept 1925

Chittammal and Another Vs Ponnusami Naicker and Another

Madras High Court · 92 Ind. Cas. 573

Provincial Insolvency Act, 1920 — Section 16
Read judgment
High Courts21 Sept 1925

(Ponttunoda) Ahmedkoya and Others Vs Kilkkakkad Aisamma and Others

Madras High Court · AIR 1926 Mad 657 : (1926) ILR (Mad) 419 : (1926) 23 LW 636

Limitation Act, 1963 — Section 5
Read judgment
High Courts21 Sept 1925

Palikanji Chettiar Vs Krishna Aiyar

Madras High Court · AIR 1926 Mad 863 : 94 Ind. Cas. 983 : (1926) 23 LW 525

Limitation Act, 1963 — Section 18
Read judgment
High Courts21 Sept 1925

The Municipal Council Vs T. Shanmuga Moopanar

Madras High Court · AIR 1926 Mad 251 : (1926) 23 LW 31 : (1926) 51 MLJ 62

Read judgment
High Courts21 Sept 1925

S.R. Muthuswami Aiyar and Sons Vs S.R. Muthuswami Aiyar

Madras High Court · (1926) 23 LW 215 : (1926) 50 MLJ 260

Read judgment
High Courts21 Sept 1925

S.R. Muthuswami Ayyar and Sons Firm Vs V.V.C. Ramalinga Mudaliar and Others

Madras High Court · AIR 1926 Mad 485 : 94 Ind. Cas. 334

Read judgment
High Courts21 Sept 1925

The Municipal Council Vs T. Shunmugha Moopanar

Madras High Court · (1926) ILR (Mad) 219 : 92 Ind. Cas. 610

Tamil Nadu District Municipalities Act, 1920 — Section 249
Read judgment
High Courts16 Sept 1925

Komiresetti Satyanarayana Vs Yeeranki Chinna Venkatarao and Others

Madras High Court · AIR 1926 Mad 530 : (1926) ILR (Mad) 302 : (1926) 23 LW 277 : (1926) 50 MLJ 674

Read judgment
High Courts16 Sept 1925

Alapati Ramaswami Vs Dasari Venkatanarayana

Madras High Court · AIR 1926 Mad 128 : (1926) 24 LW 136

Read judgment
High Courts16 Sept 1925

Komirisetti Satyanarayana Vs Yeeranki China Venkatarao and Others

Madras High Court · 100 Ind. Cas. 385

Registration Act, 1908 — Section 77(1)
Read judgment
High Courts16 Sept 1925

Thangaya Nadar and Others Vs Emperor

Madras High Court · AIR 1927 Mad 56 : 97 Ind. Cas. 748

Criminal Procedure Code, 1898 (CrPC) — Section 367
Read judgment
High Courts16 Sept 1925

Alapati Ramaswami Vs Dasari Venkataranayana

Madras High Court · 92 Ind. Cas. 330

Read judgment
High Courts15 Sept 1925

R.V. Srinivasa Aiyangar and Another Vs Ry. Pratapa Simha Rajah Saheb, the Junior Prince of Tanjore

Madras High Court · AIR 1926 Mad 244 : (1925) 22 LW 860 : (1925) 49 MLJ 704

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
Read judgment
High Courts15 Sept 1925

Seetharama Naidu Vs Govindasami Chettiar and Another

Madras High Court · 92 Ind. Cas. 976

Madras Estates Land Act, 1908 — Section 112, 189
Read judgment
High Courts14 Sept 1925

Sree Mahant Prayaga Doss Jee Varu Vs Raja of Kalahasti and Others

Madras High Court · AIR 1926 Mad 872 : (1926) ILR (Mad) 570

Civil Procedure Code, 1908 (CPC) — Section 73
Read judgment
High Courts14 Sept 1925

Sri Mahant Prayaga Doss Jee Varu Vs Umade Raja Rajai Raja Damara Kumara Thimma Naranim Bahadur Varu, Raja of Kalahasti and Others

Madras High Court · 97 Ind. Cas. 86

Civil Procedure Code, 1908 (CPC) — Section 73
Read judgment
High Courts12 Sept 1925

A. Doraswami Nadar Vs Joseph L. Mother and Another

Madras High Court · AIR 1926 Mad 319 : 92 Ind. Cas. 119

Read judgment
High Courts11 Sept 1925

(Mulkoori) Gavariah and Others Vs Chenna Sariah and Others

Madras High Court · AIR 1927 Mad 340

Read judgment
Previous1…1011121314…37Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions