High Courts23 Mar 1923
Majet Subbiah and Co. Vs Tetley and Whitely
Madras High Court · (1923) 18 LW 77 : (1923) 45 MLJ 39
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 23 of 30
High Courts23 Mar 1923
Majeti Subbiah and Co. Vs Messrs. Tetley and Whitley
Madras High Court · 75 Ind. Cas. 673
High Courts23 Mar 1923
Rose Charlotte Pritchard Vs Walter Edgar Pritchard
Madras High Court · AIR 1924 Mad 150 : 74 Ind. Cas. 139
High Courts23 Mar 1923
A.R. Narayana Iyer and Another Vs The South Indian Railway Co., Ltd., by their Agent in India and Another
Madras High Court · 75 Ind. Cas. 260 : (1923) 18 LW 322
Railways Act, 1890 — Section 76
High Courts22 Mar 1923
Chevraya Goundan and Others Vs Athappa Goundan and Others
Madras High Court · 75 Ind. Cas. 336
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11
High Courts22 Mar 1923
Alaga Pillai Vs Emperor
Madras High Court · 74 Ind. Cas. 958
Criminal Procedure Code, 1898 (CrPC) — Section 29
High Courts22 Mar 1923
Chenraya Goundan and Others Vs Athappa Goundan and Others
Madras High Court · AIR 1924 Mad 88 : (1923) 18 LW 177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts22 Mar 1923
Allaga Pillai Vs Emperor
Madras High Court · AIR 1924 Mad 256
Criminal Procedure Code, 1898 (CrPC) — Section 39
High Courts21 Mar 1923
Ramaswami Iyer and Others Vs A.S. Venkatarama Iyer
Madras High Court · 75 Ind. Cas. 406
High Courts21 Mar 1923
M. Runganatha Thathachariar Vs Krishnaswami Thathachariar and Others
Madras High Court · 75 Ind. Cas. 189
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts21 Mar 1923
Ranganatha Thathachariar Vs Krishnaswami Thathachariar and Others
Madras High Court · (1924) ILR (Mad) 139 : (1923) 18 LW 237
High Courts21 Mar 1923
Repaka Mamillayya and Others Vs Addepalli Venkataratnam
Madras High Court · (1923) 45 MLJ 312
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Mar 1923
M. Kuppuswami Chetti and Others Vs M. Singaravelu Chetty (dead) and Others
Madras High Court · AIR 1923 Mad 679 : 75 Ind. Cas. 848 : (1923) 18 LW 99 : (1923) 45 MLJ 233
Limitation Act, 1963 — Article 120, 61
High Courts21 Mar 1923
Ramaswami Aiyar and Others Vs A.S. Venkatarama Aiyar
Madras High Court · AIR 1924 Mad 81 : (1923) ILR (Mad) 815 : (1923) 18 LW 183 : (1923) 45 MLJ 203
High Courts20 Mar 1923
Kandaswamy Gounden Vs Narayanaswami Gounden
Madras High Court · 76 Ind. Cas. 306 : (1924) 19 LW 617
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 23
High Courts20 Mar 1923
Srinivasa Naicker Vs Official Receiver of South Canara
Madras High Court · AIR 1925 Mad 224 : 75 Ind. Cas. 172
High Courts20 Mar 1923
Kandaswami Goundan Vs Narayanaswami Goundan
Madras High Court · (1923) 45 MLJ 551
Contract Act, 1872 — Section 23
High Courts19 Mar 1923
Meenakshi Nethiar Amma Vs Cheriya Parvati Nethiar and Others
Madras High Court · AIR 1924 Mad 174
Trusts Act, 1882 — Section 63
High Courts19 Mar 1923
The Secretary, Board of Revenue, Income Tax Vs The Madras Export Company
Madras High Court · AIR 1924 Mad 63
Income Tax Act, 1961 — Section 51
High Courts19 Mar 1923
The Secretary, Board of Revenue (Income Tax) Vs The Madras Export Co.
Madras High Court · AIR 1923 Mad 422 : 76 Ind. Cas. 375 : (1923) 18 LW 392
Income Tax Act, 1918 — Section 51