High Courts11 Apr 1923
Balaguru Naidu by his authorized agent Chidambaram Chetti Vs Muthuratnam Aiyar and Others
Madras High Court · AIR 1924 Mad 118 : (1923) 18 LW 451 : (1924) 46 MLJ 254
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 21 of 30
High Courts11 Apr 1923
R.M.P. Perianan Chetty Vs Mariappan Asari and Others
Madras High Court · AIR 1924 Mad 310
High Courts11 Apr 1923
Pakkiri Kanni Vs Haji Mohammad Manjoor Saheb by Agent Habibulla Saheb
Madras High Court · AIR 1924 Mad 124 : (1923) ILR (Mad) 844 : 75 Ind. Cas. 334 : (1923) 18 LW 345 : (1923) 45 MLJ 321
High Courts11 Apr 1923
Dattada Lakshmi Narasa Raju Vs Yerrameetti Ganganna and Others
Madras High Court · 76 Ind. Cas. 769 : (1923) 45 MLJ 680
High Courts11 Apr 1923
D. Lakshmi Narasu Raju Vs Y. Ganganna and Others
Madras High Court · AIR 1924 Mad 186
Limitation Act, 1963 — Article 182
High Courts10 Apr 1923
Rajagopala Naidu Vs Ramasubramania Aiyar and Another
Madras High Court · AIR 1924 Mad 19 : (1923) 18 LW 326
Court Fees Act, 1870 — Section 7(c)(5)Metropolis Management Act — Section 105
High Courts10 Apr 1923
Venkatachellam Pillai Vs P.V. Srinivasa Aiyar
Madras High Court · 75 Ind. Cas. 115 : (1923) 18 LW 399
Court Fees Act, 1870 — Section 17Suits Valuation Act, 1887 — Section 8Tamil Nadu Civil Courts Act, 1873 — Section 12
High Courts07 Apr 1923
Venkatarama Iyer Vs Subramania Sastry and Others
Madras High Court · AIR 1924 Mad 741 : (1924) 20 LW 122
Limitation Act, 1963 — Article 127
High Courts06 Apr 1923
V.C.T.N. Chidambaram Chetti Vs Kandasami Goundan (dead) and Another
Madras High Court · AIR 1924 Mad 1 : (1923) 18 LW 757
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Apr 1923
Pakkim Solomon Vs Chelliah Pillai
Madras High Court · (1923) ILR (Mad) 839 : 75 Ind. Cas. 17
Divorce Act, 1869 — Section 2
High Courts06 Apr 1923
Rajagopala Aiyangar Vs Soundararaja Aiyangar and Another
Madras High Court · (1923) 45 MLJ 476
High Courts05 Apr 1923
Deenabandu Rajaguru Vs Visvasarayi Lachanna Dora and Others
Madras High Court · AIR 1924 Mad 176
Penal Code, 1860 (IPC) — Section 430
High Courts05 Apr 1923
Putrevu Kamaraju Vs Chunduri Gunnayya and Others
Madras High Court · AIR 1924 Mad 322 : (1923) 18 LW 233 : (1923) 45 MLJ 240
High Courts05 Apr 1923
Putievu Kamraju Vs Chunduri Gunnayya and Others
Madras High Court · 74 Ind. Cas. 1003
High Courts04 Apr 1923
K. Venkataramayya Vs K. Pitchamma and Another
Madras High Court · AIR 1925 Mad 164
High Courts04 Apr 1923
Kudithipudi Venkataeamayya Vs Kudithipudi Pitchamma and Another
Madras High Court · 78 Ind. Cas. 274
Probate and Administration Act, 1881 — Section 128, 130
High Courts04 Apr 1923
Sri Raja Sobhanadri Apparao Rao Bahadur Zamindar Garu Vs The Government Pleader
Madras High Court · (1923) 45 MLJ 721
High Courts04 Apr 1923
In Re: Ayarvali Pokker and Others
Madras High Court · (1923) 45 MLJ 305
Penal Code, 1860 (IPC) — Section 149, 302
High Courts04 Apr 1923
(Sobhanadri) Apparao Vs The Government Pleader
Madras High Court · AIR 1924 Mad 242
High Courts03 Apr 1923
Ponnusami Odayar and Others Vs Ramasami Thathan
Madras High Court · AIR 1924 Mad 15 : (1923) 18 LW 478 : (1923) 45 MLJ 224
Criminal Procedure Code, 1898 (CrPC) — Section 342