High Courts29 Mar 1923
The Secretary Board of Revenue, Income Tax Vs The Mylapore Hindu Permanent Fund, Ltd.
Madras High Court · AIR 1923 Mad 684 : 76 Ind. Cas. 833
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 22 of 30
High Courts29 Mar 1923
T.R. Venkatarama Aiyar Vs The Coimbatore Mercantile Bank Ltd.
Madras High Court · AIR 1924 Mad 126 : (1923) 18 LW 304
Companies Act, 1956 — Section 12
High Courts29 Mar 1923
In Re: The Indian Companies Act VII of 1913 In Re: Coimbatore Mercantile Bank Ltd. T.R. Venkataramana Aiyar
Madras High Court · 74 Ind. Cas. 966
Companies Act, 1956 — Section 12
High Courts29 Mar 1923
Tota Varahaliah and Others Vs Sree Rajah Vatsavaya Venkata Suryanarayana Jagapathiraju Bahadur Garu and Others
Madras High Court · AIR 1924 Mad 117 : 75 Ind. Cas. 465 : (1923) 18 LW 324
Madras Estates Land Act, 1908 — Section 3
High Courts29 Mar 1923
Board of Revenue Vs The Mylapore Hindu Permanent Fund Ltd.
Madras High Court · (1924) ILR (Mad) 1 : (1924) 20 LW 27
High Courts28 Mar 1923
Ayissa Umma and Others Vs Puthiyapurayil Kannachamkandi Abdulla and Others
Madras High Court · AIR 1924 Mad 178
High Courts28 Mar 1923
The Secretary to the Chief Commissioner of Income Tax Vs M. Doraiswami Aiyengar and Brothers
Madras High Court · AIR 1923 Mad 682 : 74 Ind. Cas. 22
Income Tax Act, 1918 — Section 2(12), 51
High Courts28 Mar 1923
Ayisa Umma and Others Vs Puttiyapurayil Kumnachumkandi Abdulla and Others
Madras High Court · 76 Ind. Cas. 126 : (1924) 19 LW 613
High Courts28 Mar 1923
The Secretary to the Chief Commissioner of Income Tax Vs M. Duraiswami Aiyangar and Brothers
Madras High Court · (1923) ILR (Mad) 673 : (1923) 18 LW 96 : (1923) 45 MLJ 150
Income Tax Act, 1961 — Section 51
High Courts27 Mar 1923
In Re: P. Ayamad and Others
Madras High Court · AIR 1924 Mad 376(1) : (1923) 18 LW 350
Penal Code, 1860 (IPC) — Section 149, 307
High Courts27 Mar 1923
Raja Sambasadasiva Chinna Rayal Varu Vs Bandar Maddulappa and Another
Madras High Court · AIR 1924 Mad 73 : 74 Ind. Cas. 968
High Courts26 Mar 1923
Vikrama Deo, Maharajah of Jeypore and Others Vs Lakhsminarasimha Garu and Others
Madras High Court · AIR 1924 Mad 144
Civil Procedure Code, 1908 (CPC) — Section 39(d)
High Courts26 Mar 1923
Ramakrishna Annavi Vs Pichandi Chettiar
Madras High Court · AIR 1924 Mad 123 : 74 Ind. Cas. 777
High Courts26 Mar 1923
Sri Sri Sri Vikrama Deo Maharajah K.C.I.E., Maharajah of Jeypore (dead) and Others and his Legal Representatives Vs Sri Rajah Tyada Pusapati Rudra Sri Lakshminarasimha Sadrusannamarat Dugaraju Dakshinakavat Dugaraju Bahadur Garu (dead) and Others
Madras High Court · 76 Ind. Cas. 269 : (1923) 18 LW 747
Civil Procedure Code, 1908 (CPC) — Section 39(d)
High Courts26 Mar 1923
Kurshit Kathumby agent Mohomed Ismail Sheriff Saheb Vs Hyder Khan Sahib and Others
Madras High Court · AIR 1924 Mad 207
Court Fees Act, 1870 — Section 7(4)
High Courts23 Mar 1923
In Re: Arunachalam Chetty
Madras High Court · AIR 1924 Mad 323 : (1923) 45 MLJ 543(1)
High Courts23 Mar 1923
A.R. Narayana Aiyar and Another Vs S.I. Ry. Co. Ltd. and Another
Madras High Court · AIR 1924 Mad 388
Railways Act, 1890 — Section 76
High Courts23 Mar 1923
K. Kotayya (dead) and Another Vs Peddi Veeraya and Others
Madras High Court · AIR 1924 Mad 177
High Courts23 Mar 1923
Rose Charlotte Pritchard Vs Walter Edger Pritchard
Madras High Court · (1923) 18 LW 354 : (1923) 45 MLJ 327
High Courts23 Mar 1923
Venkiteswarayyan and Another Vs Aswatha Narayanan and Others
Madras High Court · AIR 1923 Mad 703 : 75 Ind. Cas. 491 : (1923) 45 MLJ 315
Civil Procedure Code, 1908 (CPC) — Section 64