COURT ARCHIVE

Madras High Court judgments, 1923

597 judgments · page 24 of 30

High Courts19 Mar 1923

Pitta Ramaswamiah Vs Subramania Aiyar

Madras High Court · 79 Ind. Cas. 443

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High Courts19 Mar 1923

Krishna Iyer Vs The Official Receiver of Trichinopoly

Madras High Court · AIR 1925 Mad 381 : 75 Ind. Cas. 445

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High Courts19 Mar 1923

P. Ramaswamiah Vs Subramania Aiyar

Madras High Court · AIR 1925 Mad 172

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High Courts19 Mar 1923

Meenakshi Vethiar Amma Vs Cheriya Parvathi Nethiar and Others

Madras High Court · 74 Ind. Cas. 1012

Trusts Act, 1882 — Section 63

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High Courts16 Mar 1923

E.T. Dharma Raja Vs K.M. Pethu Raja and Others

Madras High Court · 74 Ind. Cas. 4 : (1923) 18 LW 243

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1

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High Courts16 Mar 1923

The M.S.M. Ry. Co. Ltd. Vs K. Rangaswamy Chetty and Another

Madras High Court · AIR 1924 Mad 517

Contract Act, 1872 — Section 91

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High Courts16 Mar 1923

Venkatalakshmi Ammal Vs Sadasiva Aiyar and Another

Madras High Court · AIR 1924 Mad 200

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High Courts16 Mar 1923

Venkalakshmi Ammal Vs Sadasiva Aiyar and Another

Madras High Court · 76 Ind. Cas. 861 : (1923) 18 LW 883

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High Courts16 Mar 1923

Bava Levvai Sahib and Others Vs Ammeenammal and Others

Madras High Court · AIR 1924 Mad 107 : 79 Ind. Cas. 968 : (1923) 45 MLJ 805

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1), Order 9 Rule 13

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High Courts16 Mar 1923

Nagappa Chetty Vs Muthuraman Chetty and Others

Madras High Court · AIR 1925 Mad 158

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High Courts16 Mar 1923

E.T. Dharma Raja Vs K.M. Pethur Raja and Others

Madras High Court · (1923) ILR (Mad) 811 : (1923) 45 MLJ 212

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High Courts16 Mar 1923

The M. and S.M. Ry. Co. Ltd. Vs K. Rangaswamy Chetty and Another

Madras High Court · 73 Ind. Cas. 537

Contract Act, 1872 — Section 91

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High Courts15 Mar 1923

The President of the District Board of South Canara Vs K. Gopalakrishna Bhatta

Madras High Court · AIR 1923 Mad 689 : 74 Ind. Cas. 223

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High Courts15 Mar 1923

The President of the District Board Vs K. Gopalakkrishna Bhatta

Madras High Court · (1923) ILR (Mad) 808 : (1923) 18 LW 82 : (1923) 45 MLJ 125

Civil Procedure Code, 1908 (CPC) — Section 102

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High Courts15 Mar 1923

Pamidimarri Gnamma and Another Vs Kettireddi Krishna Reddi and Others

Madras High Court · 75 Ind. Cas. 369

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Court Fees Act, 1870 — Section 7(v)(e)

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High Courts15 Mar 1923

Pamidimarri Gnanamma and Another Vs Kettireddi Krishna Reddi and Others

Madras High Court · AIR 1924 Mad 217 : (1923) ILR (Mad) 736 : (1923) 45 MLJ 263

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts13 Mar 1923

R.M.P.V. Chokalingam Chettiar Vs S. Palani Ambalan

Madras High Court · 73 Ind. Cas. 926

Madras Estates Land Act, 1908 — Section 13(3)

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High Courts13 Mar 1923

Lakshmi Ammal alias Pichai Ammal Vs Alamelu Ammal and Another

Madras High Court · AIR 1924 Mad 309 : 79 Ind. Cas. 325 : (1923) 18 LW 874 : (1923) 45 MLJ 811

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High Courts13 Mar 1923

N. Ramamma Vs M. Gurunathan

Madras High Court · AIR 1923 Mad 719 : (1923) ILR (Mad) 723 : (1923) 18 LW 111 : (1923) 45 MLJ 36

Workmans Breach of Contract Act, 1859 — Section 1

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High Courts12 Mar 1923

Maddu Venkayya Vs Maddu Paidamma alias Kamireddi Paidamma and Another

Madras High Court · AIR 1923 Mad 707 : (1923) ILR (Mad) 721 : 73 Ind. Cas. 944 : (1923) 18 LW 132 : (1923) 45 MLJ 104

Criminal Procedure Code, 1898 (CrPC) — Section 488

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