COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 25 of 30
Marakkarutti and Others Vs T.P.M. Veeran Kutty and Others
Madras High Court · AIR 1923 Mad 647 : (1923) ILR (Mad) 679 : 73 Ind. Cas. 1050 : (1923) 18 LW 21 : (1923) 44 MLJ 673
Subraya Sampigethaya and Others Vs Krishna Baipadithaya
Madras High Court · AIR 1924 Mad 22 : (1923) ILR (Mad) 659 : 73 Ind. Cas. 584 : (1924) 19 LW 6 : (1923) 45 MLJ 533
Doraswami and Others Vs Chidambaram Pillai and Others
Madras High Court · (1924) ILR (Mad) 63
Doraiswami and Others Vs Chidambaram Pillai and Others
Madras High Court · (1924) ILR (Mad) 63 : 75 Ind. Cas. 46 : (1923) 45 MLJ 413
The Secretary of State for India in Council Vs P. Appa Rao and Another
Madras High Court · 76 Ind. Cas. 212 : (1924) 19 LW 536 : (1923) 45 MLJ 156
Krishna Reddy and Others Vs Thanikachala Mudali and Another
Madras High Court · (1924) ILR (Mad) 136 : 73 Ind. Cas. 1054 : (1923) 45 MLJ 153
In Re: Thackroth Hydross and Others
Madras High Court · 75 Ind. Cas. 695
Sivasubramania Pillai Vs Theethiappa Pillai (dead) and Others
Madras High Court · (1924) ILR (Mad) 120 : 75 Ind. Cas. 572 : (1923) 18 LW 636 : (1923) 45 MLJ 166
Kandoth Sankaran Nair Vs Karanji Kizhakkeproth Atchuthan and Another
Madras High Court · AIR 1923 Mad 651 : (1923) ILR (Mad) 734 : 73 Ind. Cas. 793 : (1923) 18 LW 19 : (1923) 44 MLJ 643
In Re: Thachroth Hydross and Others
Madras High Court · AIR 1923 Mad 694 : (1923) 18 LW 113 : (1923) 45 MLJ 279
Balusami Iyer Vs Venkatasami Naicken alias T.S. Rangaswamy Aiyangar, Official, Receiver
Madras High Court · AIR 1924 Mad 95 : 75 Ind. Cas. 219
Kaniappa Mudaliar Vs B. Chinnaswami Chettiar and Another
Madras High Court · (1923) 18 LW 160 : (1923) 45 MLJ 329
Kanniappa Mudaliar Vs B. Chinnasami Chettiar and Another
Madras High Court · AIR 1924 Mad 38 : 73 Ind. Cas. 540
Sri Rajah Bommadevasa Satyanarayana Varaprasada Rao Bahadur, Zamindar Garu Vs Sri Rajah Bommadevara Venkata Lakshmi Narasimma Bahadur, Zamindar Garu
Madras High Court · AIR 1924 Mad 45 : 73 Ind. Cas. 948 : (1923) 18 LW 173
Kondal Rayar Reddiar Vs Ranganayaki Ammal alias Amirthammal
Madras High Court · 74 Ind. Cas. 166
Shunmugappa and Another Vs Sangarya Chetty alias Sangappa Chetty
Madras High Court · AIR 1924 Mad 125 : 74 Ind. Cas. 120 : (1923) 18 LW 907
In Re: Garapati Kotayya and Another
Madras High Court · AIR 1923 Mad 687 : 75 Ind. Cas. 768 : (1923) 45 MLJ 74
Kondal Rayal Reddiar Vs Ranganayaki Ammal alias Amirthammal
Madras High Court · (1923) ILR (Mad) 791 : (1923) 18 LW 435 : (1923) 45 MLJ 186
Kondal Rayal Reddiar Vs Ranganayaki Ammal
Madras High Court · AIR 1924 Mad 49