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Patna High Court judgments

53,217 judgments · page 1,477 of 2,661

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High Courts17 Dec 2002

Bhojpur-Rohtas Gramin Bank Officers'' Association Vs The Bhojpur-Rohtas Gramin Bank and Others Magadh Gramin Bank Officers'' Association and Another Vs The Chairman, Magadh Gramin Bank and Others

Patna High Court · (2002) 12 PAT CK 0025

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High Courts17 Dec 2002Dismissed

Jai Prakash and Others Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 563

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High Courts17 Dec 2002Dismissed

Ganesh Jha Vs The Union of India (UOI) and Others

Patna High Court · (2002) 12 PAT CK 0010

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High Courts16 Dec 2002

Bijay Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2002) 12 PAT CK 0092

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High Courts16 Dec 2002

Hindustan Lever Ltd. and Another Vs State of Bihar and Others

Patna High Court · (2002) 12 PAT CK 0047

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High Courts16 Dec 2002Dismissed

Shri Bishwanath Singh Vs The State of Bihar and Others

Patna High Court · (2003) 51 BLJR 101 : (2003) 1 PLJR 566

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High Courts16 Dec 2002Allowed

Hirendra Mohan Prasad Vs Bihar State Food and Civil Supply Corporation and Others

Patna High Court · (2002) 12 PAT CK 0001

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High Courts13 Dec 2002Allowed

Mural Turi Vs The State of Bihar

Patna High Court · (2002) 12 PAT CK 0056

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High Courts13 Dec 2002Allowed

Kailu Singh Vs The State of Bihar

Patna High Court · (2003) 2 PLJR 769

Penal Code, 1860 (IPC) — Section 302, 306, 498A
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High Courts13 Dec 2002Dismissed

The Assistant Commissioner(Administration), Kendriya Vidyalaya Sangathan and Others Vs The Central Administrative Tribunal and Others

Patna High Court · (2003) 1 PLJR 558

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High Courts13 Dec 2002Dismissed

Shashi Shekhar Narayan Sinha Vs Rajendra Agriculture University and Others

Patna High Court · (2003) 1 PLJR 559

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High Courts12 Dec 2002

Sri. Rajendra Prasad Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 438

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High Courts12 Dec 2002Dismissed

Popular Nursing Home Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 303

Bihar Shops and Establishments Act, 1953 — Section 28Industrial Disputes Act, 1947 — Section 33C(2)
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High Courts12 Dec 2002Dismissed

Naresh Kumar Dutta and Another Vs The State of Bihar and Others

Patna High Court · (2002) 12 PAT CK 0013

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High Courts12 Dec 2002Dismissed

The State of Bihar and Others Vs Senbo Engineering and Others

Patna High Court · (2003) 1 PLJR 552

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High Courts11 Dec 2002Allowed

Nagina Singh and Jharo Singh Vs The State of Bihar

Patna High Court · (2003) 1 PLJR 420

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 302, 323, 34
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High Courts11 Dec 2002Dismissed

Sriram Nonia Vs Hridayanand Mishra and Others

Patna High Court · (2003) 51 BLJR 140 : (2003) 1 PLJR 409

Criminal Procedure Code, 1973 (CrPC) — Section 147, 148
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High Courts11 Dec 2002Dismissed

Dr. Gopal Krishna Palei Vs The Chancellor of Universities of Bihar (Patna University) and Others

Patna High Court · (2003) 51 BLJR 117 : (2003) 1 PLJR 244

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High Courts11 Dec 2002Dismissed

Sanjay Kumar Sah Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 527

Bihar Finance Act, 1981 — Section 14, 2
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High Courts11 Dec 2002Dismissed

Dr. Umesh Chandra Mishra and Others Vs The Chancellor and Others Dr. Rama Nand Sinha and Others Vs State of Bihar and Others

Patna High Court · (2003) 1 PLJR 164

Bihar State Universities Act, 1976 — Section 67Patna University Act, 1976 — Section 64University Grants Commission Act, 1956 — Section 14
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