High Courts11 Dec 2002
Ranjit Kumar Ray Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 164
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,478 of 2,661
High Courts10 Dec 2002Dismissed
Naimullah Mian Vs State of Bihar
Patna High Court · (2002) 12 PAT CK 0084
High Courts10 Dec 2002Dismissed
Baidya Nath Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 341
Bihar Service Code, 1952 — Rule 73Constitution of India, 1950 — Article 24
High Courts10 Dec 2002Dismissed
Lallan Paswan Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 361
High Courts10 Dec 2002Dismissed
Inderdeo Singh and Others Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 612
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts10 Dec 2002
Sohmati Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 553
High Courts10 Dec 2002Dismissed
Acharya Mahanth Raj Ballabh Das Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 346
Bihar Hindu Religious Trusts Act, 1950 — Section 55
High Courts09 Dec 2002Dismissed
Rajendra Raut Vs Awadh Kishore Prasad and Others
Patna High Court · (2003) 1 PLJR 333
Payment of Wages Act, 1936 — Section 3
High Courts09 Dec 2002Allowed
Sukhdeo Rai and Others etc. etc. Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0058
High Courts05 Dec 2002Allowed
Guneshwar Tatma Vs Sri Manbodh Sharma and Others
Patna High Court · (2003) 3 CivCC 263 : (2003) 1 PLJR 305 : (2004) 1 RCR(Civil) 182
High Courts05 Dec 2002
Ram Pukar Singh and Others Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 531
Industrial Disputes Act, 1947 — Section 25 FFA, 25F
High Courts05 Dec 2002Dismissed
Brij Kishore Rai and Others Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 249
High Courts05 Dec 2002
Dr. Prem Chandra Jha and Dr. (Smt.) Bibha Jha Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 178
Bihar Service Code, 1952 — Rule 74
High Courts05 Dec 2002Allowed
Pamanand Jha Vs Rajendra Agricultural University and Others
Patna High Court · (2003) 4 PLJR 611
High Courts05 Dec 2002Dismissed
Narayan Prasad Sah and Others Vs State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0032
High Courts05 Dec 2002Dismissed
Swastic Engineering Works Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 157
Bihar finance Act, 1981 — Section 45
High Courts05 Dec 2002Dismissed
Mangli Devi Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 556
High Courts05 Dec 2002Dismissed
Kamalar Tiwari Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 551
High Courts04 Dec 2002Dismissed
Vijay Shankar Verma and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 378