High Courts20 Dec 2002Dismissed
Ram Keshwar Tiwary Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 68
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,476 of 2,661
High Courts20 Dec 2002Dismissed
Sri Gaya Prasad Trivedi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 818
High Courts20 Dec 2002Dismissed
Sarita Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 14
High Courts20 Dec 2002
Jai Prakash Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 44
High Courts19 Dec 2002
Eastern India Breweries (P) Ltd. and Others Vs The Bihar State Financial Corporation and Others
Patna High Court · (2003) 1 PLJR 314
Bihar State Financial Corporations Act, 1951 — Section 29, 30
High Courts19 Dec 2002Dismissed
Ram Brat Singh Yadav Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2003) 1 PLJR 429
Constitution of India, 1950 — Article 243G
High Courts19 Dec 2002
Om Prakash Singh Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 379 : (2003) 2 PLJR 1
High Courts19 Dec 2002Dismissed
Jagdish Hari and Another Vs Administrator, Bhagalpur Municipal Corporation and Others
Patna High Court · (2003) 51 BLJR 372
Bihar Municipal Corporation Act, 1978 — Section 4Patna Municipal Corporation Officers and Servants Pension Rules, 1986 — Rule 3
High Courts19 Dec 2002Allowed
Krishna Singh Vs State of Bihar
Patna High Court · (2003) 2 PLJR 194
Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Dec 2002Allowed
Uma Kant Upadhyay, Harihar Upadhya and Ajit Upadhyay @ Ajit Kumar Upadhyay Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 578
Penal Code, 1860 (IPC) — Section 395
High Courts19 Dec 2002
Sanaur Rahman Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 360
High Courts19 Dec 2002Dismissed
Rungta Irrigation Limited Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 557
High Courts18 Dec 2002Dismissed
Ram Surat Paswan Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0052
High Courts18 Dec 2002Allowed
Dr. Ranjan Kumar Akhaury Vs Chief Commissioner of Income Tax and Others
Patna High Court · (2003) 182 CTR 281 : (2003) 261 ITR 385 : (2003) 128 TAXMAN 671
Income Tax Act, 1961 — Section 245C, 245D, 245D(4), 245D(6A)
High Courts18 Dec 2002Dismissed
Dr. Md. Nazim Shamne Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 734
High Courts18 Dec 2002Dismissed
Ram Niranjan Roy Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0011
High Courts17 Dec 2002Dismissed
Md. Iqbal @ Dr. Md. Iqbal Alam Vs Nesar Ahmad and Another
Patna High Court · (2003) 2 PLJR 692
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts17 Dec 2002
Binod Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0071
High Courts17 Dec 2002
Subodh Sharma Vs State of Bihar
Patna High Court · (2003) 2 PLJR 173
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 114, 120B, 302, 307
High Courts17 Dec 2002Allowed
Jagat Mohan Prasad Jyoti Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 12 PAT CK 0028