High Courts07 Jan 2003Dismissed
Secretariat Press M. Staff Union Vs The State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0076
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,475 of 2,661
High Courts07 Jan 2003Dismissed
Md. Ilias Khan Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 384 : (2003) 3 PLJR 52
High Courts07 Jan 2003Dismissed
Kanhaiya Tatwa and Dashrath Tatwa Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 649
Penal Code, 1860 (IPC) — Section 304, 307, 324
High Courts07 Jan 2003Allowed
Rajendra Prasad Mistry Vs State and Another
Patna High Court · (2003) 51 BLJR 704 : (2003) 1 PLJR 569
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts07 Jan 2003
Awadhesh Sharma and Others Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 393
High Courts07 Jan 2003
Ram Dulari Devi Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 01 PAT CK 0047
High Courts07 Jan 2003Allowed
Arjun Modi Vs General Manager-cum-Chief Engineer, Bhagalpur Electricity Supply Area and Others
Patna High Court · (2003) 01 PAT CK 0010
High Courts06 Jan 2003
Nawal Kishore Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 770
High Courts06 Jan 2003Allowed
Ajit Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 476
High Courts03 Jan 2003Dismissed
Suraj Singh alias Suraj Bhan Singh Vs The State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0094
High Courts03 Jan 2003
The State of Bihar Vs Ram Prit Rai Ram Prit Rai Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 397 : (2003) 2 PLJR 8
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 380
High Courts03 Jan 2003Allowed
Srilal Bhagat Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 683
Penal Code, 1860 (IPC) — Section 302, 364A
High Courts02 Jan 2003Dismissed
Nawal Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0046
High Courts20 Dec 2002Dismissed
Dr. Shashi Kumar Gupta Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 167
High Courts20 Dec 2002Allowed
Satya Narayan Singh Vs Om Prakash Singh and Others
Patna High Court · (2003) 4 PLJR 407
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Dec 2002Dismissed
Subodh Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0076
High Courts20 Dec 2002
Jagannath Jha and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 521
Bihar Civil Services (Executive Branch) and the Bihar Junior Civil Services (Recruitment) Rules, 1951 — Rule 23H
High Courts20 Dec 2002Allowed
Gayatri Singh Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 376 : (2003) 97 FLR 81 : (2003) 1 PLJR 401
High Courts20 Dec 2002Allowed
Sunder Yadav Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 134
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Dec 2002Allowed
Arbind Kumar Pandey Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2003) 51 BLJR 416 : (2003) 1 PLJR 282