COURT ARCHIVE

Patna High Court judgments

55,909 judgments · page 2,661 of 2,796

High Courts16 Jan 1928

J.H. Gee Vs Shib Naraian and Others

Patna High Court · AIR 1929 Patna 184

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High Courts14 Jan 1928

Aklu Mian and Others Vs Emperor

Patna High Court · AIR 1928 Patna 405

Criminal Procedure Code, 1898 (CrPC) — Section 106, 145Penal Code, 1860 (IPC) — Section 147

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High Courts13 Jan 1928

Rameshwar Sahu Vs Emperor

Patna High Court · AIR 1928 Patna 253 : 107 Ind. Cas. 846

Criminal Procedure Code, 1898 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 447

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High Courts13 Jan 1928

Bajit Lal Pathak Vs Maharajadhiraj Sir Rameswar Singh Bahadur

Patna High Court · 109 Ind. Cas. 264

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

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High Courts13 Jan 1928

Bibi Jamila Khatoon and Others Vs Dayanand Thakur and Others

Patna High Court · AIR 1928 Patna 272 : 107 Ind. Cas. 848

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts12 Jan 1928

Sasibushan Mazumdar Vs Manik Lal Chandra and Others

Patna High Court · 107 Ind. Cas. 825

Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13

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High Courts11 Jan 1928

Musammat Rameshwar Kuer Vs Lachman Prasad Sahi and Another

Patna High Court · 107 Ind. Cas. 844

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High Courts10 Jan 1928

Ramkumar Mahadev Vs Ashutosh Ghatwal

Patna High Court · AIR 1929 Patna 114

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High Courts10 Jan 1928

Mt. Champa Pasin and Others Vs Emperor

Patna High Court · AIR 1928 Patna 326

Criminal Procedure Code, 1898 (CrPC) — Section 423(2), 537

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High Courts06 Jan 1928

Bisheshwar Pratap Narayan Sahi and Others Vs Chandreshwar Prasad Narayan Singh

Patna High Court · AIR 1928 Patna 260

Civil Procedure Code, 1908 (CPC) — Section 144Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts05 Jan 1928

Babu Shama Kant Lal and Others Vs Mahanth Ramdhan Puri

Patna High Court · 107 Ind. Cas. 828

Civil Procedure Code, 1908 (CPC) — Section 110

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High Courts04 Jan 1928

Mt. Shahzadi Begum Vs Muhammad Qasim and Others

Patna High Court · AIR 1928 Patna 356

Evidence Act, 1872 — Section 68, 69

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High Courts03 Jan 1928

Chhatra Kumari Debi Vs Mohan Bikram Shah and Others

Patna High Court · AIR 1928 Patna 187

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High Courts03 Jan 1928

Sri Rani Chhatra Kumari Debi Vs Prince Sri Mohan Bikram Shah and Others

Patna High Court · 109 Ind. Cas. 323

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High Courts22 Dec 1927

Bhuneshwari Kuer Vs Sukhdeo Singh

Patna High Court · AIR 1928 Patna 282

Bengal Tenancy Act, 1885 — Section 40, 69, 71(4)

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High Courts22 Dec 1927

Shukadeva Sahay Vs Hamid Mian

Patna High Court · AIR 1928 Patna 585 : 111 Ind. Cas. 862

Criminal Procedure Code, 1898 (CrPC) — Section 13, 149, 158, 161, 17

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High Courts22 Dec 1927

Hira Lal Singh and Others Vs Matukdhari Singh and Others

Patna High Court · AIR 1928 Patna 316 : 109 Ind. Cas. 461

Bengal Tenancy Act, 1885 — Section 116, 178

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High Courts22 Dec 1927

Basist Narayan Singh and Others Vs Modnath Das and Others

Patna High Court · AIR 1928 Patna 250

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High Courts21 Dec 1927

Gulai Jha and Others Vs Emperor

Patna High Court · AIR 1928 Patna 277 : 107 Ind. Cas. 827

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High Courts19 Dec 1927

Gobind Ram Marwari and Another Vs Basantilal Marwari and Others

Patna High Court · AIR 1929 Patna 46

Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 144

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