COURT ARCHIVE

Patna High Court judgments

55,908 judgments · page 2,796 of 2,796

High Courts15 Apr 1916

Maharajah Kesho Prasad Singh Bahadur Vs Harbans Raut

Patna High Court · AIR 1917 Patna 701(1) : 37 Ind. Cas. 211

Limitation Act, 1963 — Section 5

High Courts10 Apr 1916

Patna High Court · 39 Ind. Cas. 259

High Courts05 Apr 1916

Patna High Court · 39 Ind. Cas. 328

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145

High Courts28 Mar 1916

Patna High Court · AIR 1916 Patna 183 : 34 Ind. Cas. 733

Chotanagpur Tenancy Act, 1908 — Section 47

High Courts24 Mar 1916

Patna High Court · (1916) 03 PAT CK 0002

High Courts22 Feb 1916

Patna High Court · AIR 1917 Patna 79 : 40 Ind. Cas. 579

Civil Procedure Code, 1908 (CPC) — Section 2

High Courts22 Feb 1914

Patna High Court · 39 Ind. Cas. 173

Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1963 — Section 42

High Courts16 Oct 1910Dismissed

Patna High Court · (1910) 10 PAT CK 0001