High Courts05 Feb 1917
Mr. E.B. Clair Smith and Others Vs Abid Hussain and Another
Patna High Court · AIR 1917 Patna 651(2) : 39 Ind. Cas. 1005
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,794 of 2,796
High Courts02 Feb 1917
Nathuni Sahu Vs Baijnath Prasad and Others
Patna High Court · AIR 1917 Patna 536 : 39 Ind. Cas. 352
Contract Act, 1872 — Section 16, 74
High Courts31 Jan 1917
Musammat Muna Koer Vs Durga Prasad and Others
Patna High Court · AIR 1917 Patna 623 : 39 Ind. Cas. 172
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jan 1917
Debi Raut Vs Ashutosh Bhattachrja and Shib Lal Singh and Others
Patna High Court · AIR 1917 Patna 258 : 39 Ind. Cas. 561
High Courts29 Jan 1917
Babu Lal Vs Emperor
Patna High Court · AIR 1917 Patna 656 : 39 Ind. Cas. 982
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 406, 411
High Courts23 Jan 1917
Lachmi Narain Vs Balaram Sahai Raghunath Saran Vs Balaram Sahai
Patna High Court · AIR 1917 Patna 338 : 39 Ind. Cas. 662a
High Courts18 Jan 1917
Thakur Singh, Ramkhelawan Singh, Parmeshwar Singh and Zamindar Singh Vs Pardip Singh
Patna High Court · 39 Ind. Cas. 645
Bengal Tenancy Act, 1885 — Section 70, 70(5)
High Courts18 Jan 1917
Musammat Parshan Kuer Vs Musammat Tulsi Kuer
Patna High Court · AIR 1917 Patna 46 : 39 Ind. Cas. 658
High Courts17 Jan 1917
Chatterpat Singh Vs Kirat Chand Srimal and Others
Patna High Court · 39 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Section 24, 39
High Courts16 Jan 1917
Shyam Lal Singh Vs Raja Bijay Narayan Kundu Bahadur
Patna High Court · AIR 1917 Patna 616 : 39 Ind. Cas. 36
High Courts11 Jan 1917
Mahabir Prasad and Others Vs Baiju Lal and Others
Patna High Court · AIR 1917 Patna 398 : 39 Ind. Cas. 230
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Jan 1917
Sadasiv Singh and Others Vs Emperor
Patna High Court · AIR 1917 Patna 40 : 39 Ind. Cas. 475
Penal Code, 1860 (IPC) — Section 379
High Courts08 Jan 1917
Indra Chand Bothra Vs A.H. Forbes
Patna High Court · AIR 1917 Patna 696(1) : 39 Ind. Cas. 22
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts05 Jan 1917
Raja Birabar Narayan Chandra Dhir Narendra Vs The Collector of Cuttack
Patna High Court · AIR 1917 Patna 659(2) : 39 Ind. Cas. 14
High Courts04 Jan 1917
Chaudhry Rameshwar Misser Vs Choudhry Sureshwar Misser
Patna High Court · AIR 1917 Patna 344 : 39 Ind. Cas. 664
Civil Procedure Code, 1908 (CPC) — Section 148, 47
High Courts04 Jan 1917
Nathu Rai Vs Dindayal Rai
Patna High Court · AIR 1917 Patna 504(2) : 39 Ind. Cas. 665
High Courts03 Jan 1917
Makhan Lal Marwari Vs Hanuman Baksh Marwari and Others
Patna High Court · AIR 1917 Patna 514 : 38 Ind. Cas. 877
Contract Act, 1872 — Section 39Transfer of Property Act, 1882 — Section 4
High Courts22 Dec 1916
Bakshi Bindeswari Prasad Vs Dheninder Das
Patna High Court · AIR 1916 Patna 43 : 39 Ind. Cas. 662
High Courts22 Dec 1916
Jagernath Singh and Others Vs Musammat Mohra Kuvar
Patna High Court · AIR 1916 Patna 113 : 39 Ind. Cas. 76
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 57
High Courts22 Dec 1916
Iswari Prasad Singh Vs Farkat Hussain
Patna High Court · AIR 1916 Patna 3(1) : 39 Ind. Cas. 63