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Patna High Court judgments

55,908 judgments · page 2,793 of 2,796

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High Courts14 Feb 1917

Ishwardhari Singh and Others Vs Ramani Mohan Ghosh and Others

Patna High Court · AIR 1917 Patna 887 : 39 Ind. Cas. 143

Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 5
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High Courts13 Feb 1917

Sham Lal Sahu Vs Amar Prasad Chaudhury

Patna High Court · AIR 1917 Patna 337 : 39 Ind. Cas. 656

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts13 Feb 1917

Barhamdeo Narain and Others Vs Hajari Lal and Others

Patna High Court · AIR 1917 Patna 325 : 39 Ind. Cas. 586

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High Courts13 Feb 1917

Jagdip Narain Singh Vs F.H. Holloway

Patna High Court · AIR 1918 Patna 52 : 39 Ind. Cas. 653

Civil Procedure Code, 1908 (CPC) — Section 144, 151, 2, 45
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High Courts12 Feb 1917

Kalajit Singh Vs Parmesher Singh

Patna High Court · AIR 1917 Patna 532(1) : 39 Ind. Cas. 573

Probate and Administration Act, 1881 — Section 69
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High Courts12 Feb 1917

Musammat Sahodra Kuer and Another Vs Gobardhan Tiwari and Others

Patna High Court · AIR 1917 Patna 546 : 39 Ind. Cas. 458

Specific Relief Act, 1963 — Section 9
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High Courts12 Feb 1917

Babu Maniram Singh Vs Akloo Ahir and Others

Patna High Court · AIR 1917 Patna 32 : 39 Ind. Cas. 222

Evidence Act, 1872 — Section 35
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High Courts12 Feb 1917

Rai Gulab Chand Saheb Vs Abas Ali

Patna High Court · AIR 1917 Patna 239 : 39 Ind. Cas. 542

Limitation Act, 1963 — Section 5
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High Courts09 Feb 1917

Sarup Sahu Vs Jagarnath Modi

Patna High Court · AIR 1917 Patna 493(1) : 39 Ind. Cas. 672

Bengal Tenancy Act, 1885 — Section 167
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High Courts09 Feb 1917

Janki Sahu and Others Vs Thakur Run Bahadur Singh and Others

Patna High Court · AIR 1917 Patna 578 : 39 Ind. Cas. 398

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High Courts09 Feb 1917

Maharaja Kesho Prasad Singh Vs Tribhuan and Others

Patna High Court · AIR 1917 Patna 458 : 39 Ind. Cas. 611

Bengal Tenancy Act, 1885 — Section 105, 30(b), 52
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High Courts09 Feb 1917

Babu Suraj Deo Narayan Singh and Another Vs Pachh Narain Singh and Others

Patna High Court · 39 Ind. Cas. 98

Estates Partition Act, 1897 — Section 81
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High Courts09 Feb 1917

Hira Lal Singh and Another Vs Ramjiram

Patna High Court · 52 Ind. Cas. 746

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High Courts09 Feb 1917

Maharaja Keshwa Pershad Singh Bahadur Vs Progas Kuar and Others

Patna High Court · 39 Ind. Cas. 576

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High Courts08 Feb 1917

B. Ajodhya Prasad Singh Kumar and Another Vs B. Kamal Narain Singh and Others

Patna High Court · 38 Ind. Cas. 491

Evidence Act, 1872 — Section 13
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High Courts08 Feb 1917

The Secretary of State for India in Council Vs Khaja Mahomed Jan and Others

Patna High Court · AIR 1917 Patna 249 : 39 Ind. Cas. 555

Bengal Land Revenue Settlement Regulation, 1822 — Section 7, 8
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High Courts08 Feb 1917

Ganga Deo Narain Singh Vs Joti Lal Sahu

Patna High Court · AIR 1917 Patna 596(1) : 39 Ind. Cas. 648

Civil Procedure Code, 1908 (CPC) — Section 145
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High Courts07 Feb 1917

Janki Singh Vs Mahant Jagan Nath Das and Others

Patna High Court · AIR 1918 Patna 398 : 39 Ind. Cas. 389

Bengal Tenancy (Amendment) Act, 1907 — Section 39Bengal Tenancy Act, 1885 — Section 116, 120(2)
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High Courts06 Feb 1917

Musammat Phul Koeri Vs Bajrang Ram

Patna High Court · AIR 1917 Patna 654 : 39 Ind. Cas. 101

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High Courts06 Feb 1917

Mahabir Prasad Vs Musammat Bibi Nagin and Others

Patna High Court · AIR 1917 Patna 417 : 39 Ind. Cas. 500

Transfer of Property Act, 1882 — Section 74
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