High Courts16 Mar 1917
Kumar Satya Narayan Chakravarty and Others Vs Dwarka Nath Sadhu and Others
Patna High Court · 40 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,791 of 2,796
High Courts16 Mar 1917
Jagdeo Rai Vs Kali Rai
Patna High Court · AIR 1917 Patna 331 : 39 Ind. Cas. 1007
Penal Code, 1860 (IPC) — Section 323
High Courts15 Mar 1917
Musammat Janak Kishori Kuer Vs Debi Prasad Singh and Others
Patna High Court · AIR 1917 Patna 490 : 39 Ind. Cas. 750
High Courts14 Mar 1917
In Re: Udit Narain
Patna High Court · 39 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts14 Mar 1917
Raktoo Rai Vs Emperor
Patna High Court · AIR 1917 Patna 661(1) : 39 Ind. Cas. 994
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts13 Mar 1917
Thakur Pitambar Singh Vs Khago Kumhar and Others
Patna High Court · AIR 1917 Patna 548 : 39 Ind. Cas. 521
Chotanagpur Tenancy Act, 1908 — Section 41
High Courts12 Mar 1917
Mahanth Kesho Dyal Gir Vs Musammat Sakina Bibi and Others
Patna High Court · AIR 1917 Patna 493(2) : 39 Ind. Cas. 141
Civil Procedure Code, 1908 (CPC) — Section 110, 48
High Courts07 Mar 1917
Rai Hari Prasad Lal Vs Damar Singh and Others
Patna High Court · AIR 1917 Patna 488 : 39 Ind. Cas. 736
Bengal Tenancy Act, 1885 — Section 178(3)(h), 67
High Courts06 Mar 1917
Janakdular Saran Misser Vs Ambica Prasad Singh
Patna High Court · AIR 1917 Patna 589 : 39 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts06 Mar 1917
Sundar Prasad Singh Vs Musammat Rambati Kuer
Patna High Court · 40 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 107, 109Specific Relief Act, 1963 — Section 42
High Courts06 Mar 1917
Habib Khan and Others Vs Mazhar-Ul-Haque Khan
Patna High Court · AIR 1917 Patna 658 : 39 Ind. Cas. 303
Penal Code, 1860 (IPC) — Section 504
High Courts05 Mar 1917
Maharaj Bahadur Singh Vs Gandauri Singh and Others
Patna High Court · 39 Ind. Cas. 868
General Clauses Act, 1897 — Section 2Limitation Act, 1963 — Section 26Specific Relief Act, 1963 — Section 12, 3, 42
High Courts02 Mar 1917
Udai Chand Vs Jang Bahadur Singh
Patna High Court · 40 Ind. Cas. 500
Bengal Tenancy Act, 1885 — Section 116, 66
High Courts02 Mar 1917
Sukhdeo Dass and Others Vs Rito Singh
Patna High Court · 39 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 151, 47
High Courts02 Mar 1917
Ram Protap Marwari Vs Jhoomak Jha and Others
Patna High Court · AIR 1917 Patna 525 : 39 Ind. Cas. 943
Evidence Act, 1872 — Section 114
High Courts28 Feb 1917
Pandit Chandi Prasad Misra Vs Gobind Sahay
Patna High Court · AIR 1917 Patna 497 : 39 Ind. Cas. 791
High Courts28 Feb 1917
Jiubodhan Bhuian Vs Emperor
Patna High Court · 39 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374
High Courts27 Feb 1917
Raghunandan Singh and Others Vs Parmeshwar Dayal Singh
Patna High Court · AIR 1917 Patna 375 : 39 Ind. Cas. 779
Transfer of Property Act, 1882 — Section 85
High Courts27 Feb 1917
Ramchariter Sahu Vs Ram Narain Sahu
Patna High Court · AIR 1917 Patna 593(2) : 40 Ind. Cas. 96