High Courts19 Apr 1917
Akbar Zaman Khan and Others Vs Sheo Parshan Lal and Others
Patna High Court · 39 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 10, 11
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,790 of 2,796
High Courts17 Apr 1917
Munshi Abdur Razzak Vs Rai Bahadur Baijnath Goenka
Patna High Court · AIR 1917 Patna 425 : 40 Ind. Cas. 426
High Courts16 Apr 1917
Suraj Deo Narain Missra Vs Sarjug Prasad Missra and Others
Patna High Court · 40 Ind. Cas. 227
High Courts16 Apr 1917
Lalji Singh Vs Girja Prasad Singh and Others
Patna High Court · AIR 1917 Patna 433(2) : 40 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts04 Apr 1917
Subalal Singh and Others Vs Rameshwar Singh and Others
Patna High Court · AIR 1917 Patna 674 : 40 Ind. Cas. 525
High Courts04 Apr 1917
Rai Brij Raj Kishun and Another Vs The Hon''ble Maharaja Sir Rameshwar Singh Bahadur and Another
Patna High Court · AIR 1917 Patna 275 : 39 Ind. Cas. 925
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 88, 89
High Courts03 Apr 1917
Rostamji Dhanju Mehta Vs Madan Mohan Choudhry
Patna High Court · AIR 1917 Patna 229 : 39 Ind. Cas. 884
High Courts02 Apr 1917
Ajodhya Prasad Vs Manohar Prasad and Others
Patna High Court · AIR 1917 Patna 205 : 40 Ind. Cas. 131
High Courts30 Mar 1917
Mahadeo Lal Vs Langat Singh and Others
Patna High Court · AIR 1917 Patna 680 : 40 Ind. Cas. 257
Bengal Tenancy Act, 1885 — Section 163, 170(3)
High Courts29 Mar 1917
Hari Charan Kuar and Others Vs Kaula Rai and Others
Patna High Court · 40 Ind. Cas. 142
High Courts29 Mar 1917
Kishun Chand @ Kariman and Others Vs Mosafir Mistry and Others
Patna High Court · AIR 1917 Patna 226
Evidence Act, 1872 — Section 114
High Courts27 Mar 1917
Pundit Mohan Krishna Dar and Others Vs Chowdhuri Har Prasad and Others
Patna High Court · AIR 1917 Patna 161 : 40 Ind. Cas. 2
Bengal Tenancy Act, 1885 — Section 69
High Courts27 Mar 1917
Mahant Krishna Dayal Gir Vs Syed Abdul Gaffur and Another
Patna High Court · AIR 1917 Patna 555(2) : 40 Ind. Cas. 13
Evidence Act, 1872 — Section 94, 95, 96, 97
High Courts24 Mar 1917
Chheria Vs Emperor
Patna High Court · AIR 1917 Patna 677 : 39 Ind. Cas. 999
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 118, 199, 302
High Courts22 Mar 1917
Mahboob Momin Vs Bhagwati Prasad
Patna High Court · AIR 1917 Patna 672(1) : 39 Ind. Cas. 949
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts22 Mar 1917
Chuman Chaudhury and Others Vs Musammat Ram Sunder Chaudhurain and Others
Patna High Court · AIR 1917 Patna 355 : 39 Ind. Cas. 861
High Courts21 Mar 1917
Jugdeep Singh Vs Emperor
Patna High Court · 39 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 473, 476
High Courts21 Mar 1917
Kasi Paty Mukherjee Vs The Chairman of the Puri Municipality
Patna High Court · AIR 1917 Patna 519 : 40 Ind. Cas. 552
Bengal Municipal Act, 1932 — Section 224
High Courts21 Mar 1917
Bishun Chand Vs Babu Audh Bihari Lal
Patna High Court · AIR 1917 Patna 533 : 40 Ind. Cas. 350
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts21 Mar 1917
Ishan Chandra Banerjee Vs Srinath Banerjee and Others
Patna High Court · AIR 1917 Patna 660 : 39 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 145