High Courts10 Jan 2003
Hari Lal Sahani Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 549
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,474 of 2,661
High Courts10 Jan 2003
Karu Paswan and Others Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 462
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts09 Jan 2003Allowed
Sushil Kumar Srivastava Vs The State of Bihar
Patna High Court · (2003) 01 PAT CK 0120
High Courts09 Jan 2003Dismissed
Jai Mangal Singh @ Gopalji Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 441
High Courts09 Jan 2003Dismissed
Satyadeo Prasad Vs Suresh Pasupati Ram and Others
Patna High Court · (2003) 2 DMC 347 : (2003) 1 PLJR 347
Penal Code, 1860 (IPC) — Section 498A
High Courts09 Jan 2003Allowed
Raghuni Singh @ Raghunandan Singh and Others Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 421
Penal Code, 1860 (IPC) — Section 148, 302, 34
High Courts09 Jan 2003
Md. Abu Nassar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0069
High Courts09 Jan 2003Allowed
Basdeo Singh Vs State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0058
High Courts09 Jan 2003
Branch Manager, Oriental Instance Comapny Ltd. Vs Malti Devi and Others
Patna High Court · (2003) 1 PLJR 669
Motor Vehicles Act, 1988 — Section 140
High Courts09 Jan 2003
Branch Manager, Oriental Insurance Co. Ltd. Vs Malti Devi and Others
Patna High Court · (2003) 1 PLJR 669
Motor Vehicles Act, 1988 — Section 140
High Courts09 Jan 2003Dismissed
Raj Kapoor Singh Vs State of Bihar
Patna High Court · (2003) 01 PAT CK 0001
High Courts08 Jan 2003
Chhathi Mishra @ Sri Chhathu Mishra and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 303
High Courts08 Jan 2003
Gupta Grain Stores Vs Commissioner of Income Tax
Patna High Court · (2003) 01 PAT CK 0104
High Courts08 Jan 2003Dismissed
Tunai Sharma Vs State of Bihar
Patna High Court · (2003) CriminalCC 223
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 2003Allowed
Satyendra Sharma Vs Union of India (UOI) and Others
Patna High Court · (2004) 1 PLJR 258
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts08 Jan 2003Allowed
Sanjay Singh and Others Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 382 : (2003) 97 FLR 84 : (2003) 2 LLJ 322 : (2003) 1 PLJR 648 : (2003) 1 PLJR 358
High Courts08 Jan 2003Dismissed
Shrawan Thakur Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 430
Penal Code, 1860 (IPC) — Section 300, 302, 307, 376, 458
High Courts07 Jan 2003Allowed
Shyam Babu Prasad Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 158
High Courts07 Jan 2003
Narendra Singh @ Narendra Kumar Singh and Another Vs State of Bihar
Patna High Court · (2003) 01 PAT CK 0092
High Courts07 Jan 2003Allowed
Md. Kalim Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 385 : (2003) 2 PLJR 121