High Courts22 Jan 2003Allowed
Rajesh Kumar @ Bablu Gupta Vs Smt. Prabhawati Devi and Another
Patna High Court · (2003) 1 PLJR 752
Motor Vehicles Act, 1988 — Section 140, 166
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,472 of 2,661
High Courts22 Jan 2003Dismissed
The State of Bihar and Others Vs Shanti Devi and Others
Patna High Court · (2003) 2 PLJR 800
High Courts21 Jan 2003Dismissed
Navin Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 334
Workmens Compensation Act, 1923 — Section 20(1)
High Courts21 Jan 2003Allowed
Vijay Shankar Pandey Vs The State Bank of India and Others
Patna High Court · (2003) 01 PAT CK 0075
High Courts21 Jan 2003
Nunu Lal Yadav Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 462 : (2003) 1 PLJR 486
Patna High Court Rules, 1916 — Rule 4
High Courts21 Jan 2003Allowed
Sri Jang Bahadur Lal Vs Managing Director, Sasaram Bhabua Central Co-operative Bank and Others
Patna High Court · (2003) 2 PLJR 4
Bihar Pension Rules, 1950 — Rule 43
High Courts20 Jan 2003Allowed
Prithwinath Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 860
High Courts20 Jan 2003Dismissed
Surendra Paswan Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 661
Constitution of India, 1950 — Article 187
High Courts20 Jan 2003Dismissed
Hindustan Lever Limited Vs Managing Director, Patna Industrial Area Development Authority and Others
Patna High Court · AIR 2003 Patna 100 : (2003) 2 PLJR 817
Constitution of India, 1950 — Article 226
High Courts20 Jan 2003Dismissed
Rajendra Singh Vs State of Bihar and Another
Patna High Court · (2003) 01 PAT CK 0095
High Courts20 Jan 2003Dismissed
Wahidul Haque Wakf Estate Vs The State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0078
High Courts20 Jan 2003
Shivanandan Singh and Others Vs State of Bihar
Patna High Court · (2003) 2 BLJR 908 : (2003) 1 PLJR 560
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324, 34
High Courts20 Jan 2003Dismissed
Abhinai Kumar Rai Vs State of Bihar
Patna High Court · (2003) 2 PLJR 399
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts17 Jan 2003Allowed
Raj Kumari Devi Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 743
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts17 Jan 2003Allowed
Bishwa Nath Sah and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 743
Bihar Hindu Religious Trusts Act, 1950 — Section 43
High Courts17 Jan 2003
Shambhu Nath Singh Vs The State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0061
High Courts17 Jan 2003Dismissed
Arbind Kumar Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 1 PLJR 654
High Courts17 Jan 2003Allowed
Kamruddin Ansari @ Thakra and Murshid Alam Vs State of Bihar
Patna High Court · (2003) 1 PLJR 469
Penal Code, 1860 (IPC) — Section 395
High Courts16 Jan 2003Dismissed
Ramjanam Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 3 PLJR 255
High Courts16 Jan 2003Dismissed
Birendra Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 303
Constitution of India, 1950 — Article 14, 16