High Courts27 Jan 2003Allowed
Union of India (UOI) and Others Vs Bhuwaneshwar Sharma
Patna High Court · (2003) 2 PLJR 274
Telegraph Rules, 1951 — Rule 443
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,471 of 2,661
High Courts27 Jan 2003Dismissed
Lalan Miskar Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 714 : (2003) 3 PLJR 116
Arms Act, 1959 — Section 25(1), 26Penal Code, 1860 (IPC) — Section 307, 332, 34
High Courts27 Jan 2003Dismissed
Nawal Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 156
Bihar Service Code, 1952 — Rule 73
High Courts27 Jan 2003Allowed
Sarla Rohilla Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 715
High Courts24 Jan 2003Dismissed
Dhrub Narayan Prasad Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 554 : (2003) 2 PLJR 94
Bihar Agricultural Produce Markets Act, 1960 — Section 13, 27A, 37, 9(5)Bihar Agricultural Produce Markets Rules, 1975 — Rule 49
High Courts23 Jan 2003Dismissed
State of Bihar and Others Vs Dr. Chandeshwar Mishra @ Chandreshwar Mishra
Patna High Court · (2003) 01 PAT CK 0125
High Courts23 Jan 2003Dismissed
Sita Ram Sah Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 564
Criminal Procedure Code, 1973 (CrPC) — Section 386
High Courts23 Jan 2003Dismissed
Gopaljee Lal Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 611
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 323, 341, 379
High Courts23 Jan 2003Dismissed
Jagdish Mistry Vs Satrajit Mishra and Another
Patna High Court · (2003) 2 PLJR 279
High Courts23 Jan 2003Dismissed
Ram Janam Singh and Others Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 200
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 148, 149, 302, 304
High Courts23 Jan 2003Allowed
Babu Lal Singh Vs Bihar State Electricity Board Patna and Others
Patna High Court · (2003) 2 PLJR 487
High Courts23 Jan 2003
Shri Ashwani Dhir and Others Vs State of Bihar and Another
Patna High Court · (2003) 51 BLJR 417 : (2003) 1 PLJR 501
High Courts23 Jan 2003Dismissed
Satyendra Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 291
High Courts23 Jan 2003Dismissed
Devendra Yadav Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 605
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 323, 341, 379
High Courts22 Jan 2003Dismissed
Upendra Prasad Roy Vs The Food Corporation of India and Others
Patna High Court · (2003) 01 PAT CK 0109
High Courts22 Jan 2003Dismissed
Rameshwar Prasad Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 151
High Courts22 Jan 2003Dismissed
G.D. Singh, Enforcement Officer Vs Koshi Refinery and Others
Patna High Court · (2003) 97 FLR 289 : (2003) 2 LLJ 671
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 14(2), 14A
High Courts22 Jan 2003Allowed
Aryendra Prasad Vs Dharmendra Prasad
Patna High Court · (2003) 2 PLJR 67
High Courts22 Jan 2003Dismissed
Smt. Sakuntala Devi Vs State and Others
Patna High Court · (2003) 1 PLJR 567
Penal Code, 1860 (IPC) — Section 406, 420
High Courts22 Jan 2003Dismissed
The State of Bihar and Others Vs Raj Bihari Tiwary
Patna High Court · (2003) 01 PAT CK 0021