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Patna High Court judgments

53,217 judgments · page 1,470 of 2,661

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High Courts29 Jan 2003Allowed

Shamsher Ram and Others Vs The State of Bihar

Patna High Court · (2003) 51 BLJR 633

Penal Code, 1860 (IPC) — Section 148, 149, 326, 364
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High Courts29 Jan 2003

State of Bihar and Others Vs Prashant Kr. Sharma and Others

Patna High Court · (2003) 01 PAT CK 0077

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High Courts29 Jan 2003

Ganga Narain Lal Das Vs The State of Bihar and Others

Patna High Court · (2003) 51 BLJR 571

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High Courts29 Jan 2003

Mohammad Hassan Khan and Another Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 333

Bihar Bhoodan Yagna Act, 1954 — Section 11, 13, 17B
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High Courts29 Jan 2003

Iris Electronics India Pvt. Ltd. and Others Vs State of Bihar and Others

Patna High Court · (2003) 01 PAT CK 0037

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High Courts29 Jan 2003Dismissed

Mahendra Prasad Gupta and Another Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 19

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High Courts29 Jan 2003Allowed

The State of Bihar and Others Vs Madhusudan and Others

Patna High Court · (2003) 01 PAT CK 0029

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High Courts28 Jan 2003

Gauri Shankar Prasad Vs Union of India (UOI) and Others

Patna High Court · (2003) 01 PAT CK 0081

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High Courts28 Jan 2003

State of Bihar and Others Vs Janardan Rai and Another

Patna High Court · (2003) 01 PAT CK 0079

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High Courts28 Jan 2003Dismissed

Basant Kumar Singh Vs The State Bank of India and Others

Patna High Court · (2003) 51 BLJR 491 : (2003) 1 PLJR 662

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High Courts28 Jan 2003Allowed

Gauri Shankar Prasad and Others Vs Union of India (UOI) and Others

Patna High Court · (2003) 01 PAT CK 0063

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High Courts28 Jan 2003Dismissed

Indra Maya Devi Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 651

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High Courts28 Jan 2003Allowed

Divisional Manager Vs Smt. Runa Devi and Others

Patna High Court · (2003) 01 PAT CK 0033

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High Courts28 Jan 2003Dismissed

The State of Bihar and Others Vs Babu Lal Mishra and Others

Patna High Court · (2003) 2 PLJR 192

Bihar Pension Rules, 1950 — Rule 27
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High Courts28 Jan 2003

Sampat Kumar Singh Vs The Chairman, Bihar Industrial and Technical Consultancy Ltd. and Others

Patna High Court · (2003) 3 PLJR 153

Companies Act, 1956 — Section 617
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High Courts28 Jan 2003

(sic)I Kumar Sinha Vs Bihar State Financial Corporation and Others

Patna High Court · (2003) 2 PLJR 708

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High Courts28 Jan 2003Dismissed

Mohamad Manzoor Alam Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 146

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High Courts28 Jan 2003Dismissed

Rama Kant Ojha Vs Shyam Bihari Kahar and Others

Patna High Court · (2003) 2 PLJR 286

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18
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High Courts27 Jan 2003Dismissed

Raja Mian, Sirajul Mian @ Sarajul Mian and Haroon Mian @ Fahim Mian Vs State of Bihar

Patna High Court · (2003) 1 PLJR 582

Penal Code, 1860 (IPC) — Section 363, 366A, 376
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High Courts27 Jan 2003Allowed

Ram Nandan Sharma Vs The State of Bihar and Others

Patna High Court · (2011) 131 FLR 549 : (2003) 2 PLJR 66

Bihar Financial Rules — Rule 74Bihar Service Code, 1952 — Rule 58
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