High Courts14 Feb 2003
Mohan Prasad Srivastava Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1189
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,468 of 2,661
High Courts14 Feb 2003Dismissed
Manish Mohan Sharma and Others Vs Ram Bahadur Thakur and Others
Patna High Court · (2003) 02 PAT CK 0040
High Courts14 Feb 2003Dismissed
Anil Kumar Sinha and Another Vs Most. Veena Devi and Others
Patna High Court · (2003) 2 PLJR 348
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
High Courts14 Feb 2003Dismissed
Manoj @ Doman Yadav @ Manoj Yadav Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 85
Arms Act, 1959 — Section 25(1)A, 27Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 304, 392, 394, 398
High Courts14 Feb 2003Dismissed
Niranjan Prasad Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 02 PAT CK 0013
High Courts11 Feb 2003Allowed
Binda Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 23
Bihar Pension Rules, 1950 — Rule 43
High Courts11 Feb 2003Dismissed
Pramoda Nand Prasad and Company Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 310
High Courts11 Feb 2003Allowed
The State of Bihar and Others Vs Ramanuj Pandit
Patna High Court · (2003) 2 PLJR 290
High Courts11 Feb 2003Allowed
Ram Bilas Yadav Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 771
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Feb 2003Allowed
Smt. Mithilesh Pandey Vs Lalit Narayan Mithila University and Others
Patna High Court · (2003) 02 PAT CK 0014
High Courts11 Feb 2003Dismissed
Narsingh Paswan Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 278
High Courts11 Feb 2003Dismissed
Dr. Bhimrao Ambedkar Kalyan Evam Vikash Sansthan Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 271
High Courts10 Feb 2003Dismissed
Dr. Manju Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0068
High Courts10 Feb 2003Allowed
Barmeshwar Nath Singh @ Mukhiya Jee Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 563 : (2003) 4 PLJR 448 : (2003) 1 PLJR 759
Criminal Procedure Code, 1973 (CrPC) — Section 268, 417Prisoners Act, 1900 — Section 29(2)
High Courts10 Feb 2003Allowed
Jai Ballabh Mullic Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 02 PAT CK 0055
High Courts10 Feb 2003Allowed
Dilip Goswami and Another Vs Nil
Patna High Court · (2003) 51 BLJR 728 : (2003) 2 PLJR 211
Bihar Tenancy Act, 1885 — Section 48D, 48E
High Courts10 Feb 2003Dismissed
Raj Narayan Ray and Another Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 567 : (2003) 3 PLJR 70
High Courts10 Feb 2003Allowed
Ranjan Kumar Vs Nalanda Gramin Bank and Others
Patna High Court · (2003) 02 PAT CK 0022
High Courts07 Feb 2003Allowed
The State of Bihar and Others Vs (sic)ishna Prasad
Patna High Court · (2003) 2 PLJR 662
High Courts07 Feb 2003Allowed
Shakuntala Devi and Others Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0024