High Courts20 Feb 2003
Sadhu Singh, Buhawan Singh and Sohawan Singh Vs State of Bihar
Patna High Court · (2003) 3 PLJR 227
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 114, 149, 302, 449
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,467 of 2,661
High Courts20 Feb 2003Dismissed
Sidheshwar Prasad and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 259
High Courts20 Feb 2003Allowed
Jai Ram Singh Vs The State Election Commission and Others
Patna High Court · (2003) 1 PLJR 775
High Courts20 Feb 2003Dismissed
Punam Mishra Vs The Bihar Electricity Board and Others
Patna High Court · (2003) 2 PLJR 767
Penal Code, 1860 (IPC) — Section 494
High Courts20 Feb 2003Dismissed
Lachho Devi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 287
High Courts19 Feb 2003Dismissed
Jagdish Bind Vs State of Bihar
Patna High Court · (2003) 3 PLJR 862
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 386
High Courts18 Feb 2003Dismissed
Munna Mistry Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 PLJR 294
High Courts18 Feb 2003Dismissed
Sattan Yadav @ Ahir, Nageshwar Yadav, Vishwanath Yadav and Lallan Mahto Vs The State of Bihar
Patna High Court · (2003) 02 PAT CK 0069
High Courts18 Feb 2003Dismissed
Sk. Faisal Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 662 : (2003) 2 PLJR 149
Penal Code, 1860 (IPC) — Section 376, 511
High Courts18 Feb 2003Dismissed
Md. Hadi Vs The Union of India (UOI) and Others
Patna High Court · (2003) 51 BLJR 618 : (2003) 2 PLJR 684
Bihar Pension Rules, 1950 — Rule 145
High Courts18 Feb 2003Dismissed
Ram Narayan Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 2 BLJR 1109
High Courts17 Feb 2003
Md. Hafiz Vs State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0088
High Courts17 Feb 2003Allowed
Saheb Singh @ Saheb Prasad Singh Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 145
Constitution of India, 1950 — Article 14
High Courts17 Feb 2003
Smt. Jamuna Murmu Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 BLJR 1110 : (2003) 1 PLJR 719
High Courts17 Feb 2003
Kedar Pati Pandey Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1125 : (2003) 1 PLJR 758
High Courts17 Feb 2003
Oriental Insurance Company Ltd. Vs Prabhavati Devi and Others
Patna High Court · (2003) 2 PLJR 670
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Feb 2003
Md. Izharul Haque Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 44
High Courts14 Feb 2003
Suraj Dayal Sahu Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 703
High Courts14 Feb 2003Allowed
Smt. Sushila Devi and Others Vs Sri. Lakhan Lai Sah and Others
Patna High Court · (2003) 2 PLJR 345
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(8)
High Courts14 Feb 2003
Dr. Atia Begum Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 561 : (2003) 1 PLJR 744