High Courts28 Feb 2003Dismissed
Ram Krishna Singh @ Ramu Singh Vs The State of Bihar The State of Bihar Vs Ram Krishna Singh @ Ramu Singh
Patna High Court · (2003) 02 PAT CK 0077
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,465 of 2,661
High Courts28 Feb 2003Dismissed
Neeam Jha Vs Manju Devi and Another
Patna High Court · (2003) 02 PAT CK 0039
High Courts27 Feb 2003Dismissed
Ram Kishore Das Vs Nand Kumar Pathak and Others
Patna High Court · (2003) 02 PAT CK 0084
High Courts27 Feb 2003Allowed
Vishwa Mohan Prasad Vs Patna Municipal Corporation and Others
Patna High Court · (2003) 2 PLJR 257
High Courts27 Feb 2003Dismissed
Sheojee Chaubey Vs The Union of India (UOI) and Others
Patna High Court · (2003) 02 PAT CK 0015
High Courts27 Feb 2003Allowed
Rajeshwar Mahto Vs State of Bihar
Patna High Court · (2003) 02 PAT CK 0003
High Courts26 Feb 2003Allowed
Ram Keshwar Ram Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 550
Civil Services Classification and Appeal Rules, 1991 — Rule 55, 55A, 97Constitution of India, 1950 — Article 14, 16
High Courts26 Feb 2003Allowed
St. Paul''s Anglo Indian Educational Society Vs Income Tax Appellate Tribunal and Others
Patna High Court · (2004) 186 CTR 559 : (2003) 262 ITR 377 : (2003) 133 TAXMAN 867
Income Tax Act, 1961 — Section 12A, 12AA
High Courts26 Feb 2003Allowed
Raghunath Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0034
High Courts26 Feb 2003Allowed
Pareman Mahto and Others Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 827
Penal Code, 1860 (IPC) — Section 157, 302, 307, 34
High Courts26 Feb 2003
Baibhaw Kumar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0021
High Courts25 Feb 2003Dismissed
Mostt. Jubeda Khatoon Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 4 PLJR 410
High Courts25 Feb 2003Dismissed
Parasnath Sahni Vs The State Bank of India and Others
Patna High Court · (2003) 3 PLJR 323 : (2003) 2 PLJR 253
High Courts25 Feb 2003
Mostt. Moti Ranee Devi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 691
High Courts25 Feb 2003Dismissed
Ramji Manjhi and Others Vs Sheo Pujan Manjhi and Others
Patna High Court · (2003) 2 PLJR 694
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts25 Feb 2003Dismissed
Anil Kumar Prasad Vs Union of India(UOI) and Others
Patna High Court · (2003) 51 BLJR 777 : (2003) 97 FLR 790 : (2003) 3 PLJR 318
High Courts25 Feb 2003Dismissed
The Vice-Chancellor, Rajendra Agricultural University and Others Vs Shambhu Nath and Others
Patna High Court · (2003) 51 BLJR 794 : (2003) 2 PLJR 462
High Courts25 Feb 2003
Amlawati Devi Vs The State of Bihar and Another
Patna High Court · (2003) 51 BLJR 695 : (2003) 97 FLR 799 : (2003) 2 PLJR 218
High Courts25 Feb 2003Allowed
Ashok Kumar Gupta Vs Bihar State Agriculture Marketing Board and Others
Patna High Court · (2003) 2 PLJR 216
High Courts25 Feb 2003Allowed
Sanjay Pandey Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 140 : (2003) 2 PLJR 506
Bihar Control of Crimes Act, 1981 — Section 12(3)