High Courts10 Mar 2003Allowed
Rajendra Mehtar Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 995 : (2003) 2 PLJR 770
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,463 of 2,661
High Courts10 Mar 2003
Pawan Stone Works and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 838 : (2003) 2 PLJR 226
Air (Prevention and Control of Pollution) Act, 1981 — Section 5Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 4
High Courts10 Mar 2003Dismissed
Uma Nath Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 03 PAT CK 0045
High Courts07 Mar 2003Dismissed
Kamleshwari Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 122
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2, 4
High Courts07 Mar 2003
Kamal Kant Jha Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 776
High Courts07 Mar 2003Dismissed
Hari Kant Jha Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 51 BLJR 746 : (2003) 3 PLJR 319 : (2003) 2 PLJR 292
High Courts07 Mar 2003
Bihar Rajya Panchayat Parishad Vs The Election Commission and Others
Patna High Court · (2003) 51 BLJR 775
Constitution of India, 1950 — Article 171(3)
High Courts07 Mar 2003Dismissed
Shyama Charan Sinha Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 778 : (2003) 97 FLR 784 : (2003) 2 PLJR 407
High Courts07 Mar 2003Allowed
Ramjee Prasad Singh and Another Vs State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0033
High Courts07 Mar 2003Allowed
Ashok Kumar @ Ashok Singh and Others Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 816
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 396
High Courts07 Mar 2003Dismissed
Katra Fisherman Co-operative Society and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 275
High Courts06 Mar 2003Allowed
Cane Development and Cane Marketing Union Bihta Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 311
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 48
High Courts06 Mar 2003Dismissed
Basun Kr. Mishra Vs Mithila Kshetriya Gramin Bank and Others
Patna High Court · (2003) 51 BLJR 767 : (2003) 3 PLJR 76
High Courts06 Mar 2003Allowed
Lakshman Paswan Vs The Bihar State Road Transport Corporation Ltd. and Others
Patna High Court · (2003) 03 PAT CK 0070
High Courts06 Mar 2003
Sudhir Jha Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 759 : (2003) 2 PLJR 382
Bihar Agricultural Produce Markets Act, 1960 — Section 9(6)Bihar Agricultural Produce Markets Rules, 1975 — Rule 2(7)Constitution of India, 1950 — Article 226
High Courts06 Mar 2003Allowed
Amit Kumar @ Quintal Rai Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 337
Bihar Control of Crimes Act, 1981 — Section 12(3), 21(1), 22
High Courts06 Mar 2003Dismissed
Devendra Rai and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 419
High Courts06 Mar 2003
Pankaj Kumar Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 214
High Courts05 Mar 2003Allowed
Anand Kumar Jha and Another Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 719 : (2003) 2 PLJR 172
High Courts05 Mar 2003Allowed
Mangal Singh Munda Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0059