High Courts13 Mar 2003Dismissed
Baccha Prasad Jaiswal Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0004
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,462 of 2,661
High Courts13 Mar 2003Allowed
Binay Paswan and Baikunth Paswan Vs The State of Bihar
Patna High Court · (2003) 03 PAT CK 0001
High Courts12 Mar 2003Allowed
Ram Jatan Pasi and Banarsi Musahar Vs The State of Bihar
Patna High Court · (2003) 03 PAT CK 0103
High Courts12 Mar 2003Dismissed
Eicher Limited Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0075
High Courts12 Mar 2003Dismissed
Bhedia Mian and MushaMian @ Muswa Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 420
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 396
High Courts12 Mar 2003
Ravi Shankar Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 676
High Courts12 Mar 2003Allowed
Hira Sah Vs Union of India (UOI)
Patna High Court · (2003) 3 PLJR 276
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 43, 55, 67
High Courts11 Mar 2003
In Re: In the Goods of Late Dr. Satya Murty
Patna High Court · (2003) 2 PLJR 872
High Courts11 Mar 2003Allowed
Safi Ahmad-ll Vs The Administrator, Bihar School Examination Board and Others
Patna High Court · (2003) 3 PLJR 413
Constitution of India, 1950 — Article 226
High Courts11 Mar 2003Allowed
Pintu Singh @ Daroga Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 218
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21(1), 22Constitution of India, 1950 — Article 22(5)
High Courts11 Mar 2003Allowed
Mohd. Salauddin Vs Anil Kumar Sinha and Others
Patna High Court · (2003) 2 PLJR 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts11 Mar 2003Allowed
Suresh Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0057
High Courts11 Mar 2003
Administrator and Another Vs Ramadhar Sharma and Others
Patna High Court · (2003) 2 BLJR 1168 : (2003) 3 PLJR 107
High Courts11 Mar 2003
Rishi Kant Chaubey Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 511
High Courts11 Mar 2003Dismissed
Smt. Sumitra Devi Vs Food Corporation of India and Others
Patna High Court · (2003) 2 PLJR 658
High Courts11 Mar 2003Dismissed
Dr. Eqbal Akhtar Vs The Vice Chancellor (M.U.) and Others
Patna High Court · (2003) 2 PLJR 672
High Courts11 Mar 2003Dismissed
Apurva Kumar Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 PLJR 503
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 60, 62
High Courts11 Mar 2003Dismissed
Ram Dulari Devi Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 PLJR 689
High Courts10 Mar 2003
Jhunjhun Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 858
Arms Act, 1959 — Section 27Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21(1), 22Penal Code, 1860 (IPC) — Section 302, 307, 386
High Courts10 Mar 2003Allowed
Nazareth Academy Vs State of Bihar and Another
Patna High Court · (2003) 2 PLJR 509
Bihar Tenancy Act, 1885 — Section 23, 23(2), 23(4)