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Patna High Court judgments

53,217 judgments · page 1,460 of 2,661

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High Courts28 Mar 2003

Associated Cement Company Limited Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 874 : (2004) 136 STC 412

Bihar Finance Act, 1981 — Section 2Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 3
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High Courts28 Mar 2003

The Deputy General Manager, Canara Bank Vs Mr. Vidya Bhushan Prasad and Others

Patna High Court · (2003) 2 BLJR 903 : (2003) 2 LLJ 911 : (2003) 2 PLJR 491

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High Courts28 Mar 2003Allowed

Smt. Sita Devi Vs The Bihar State Financial Corporation and Others

Patna High Court · AIR 2003 Patna 92 : (2005) 1 BC 6 : (2003) 2 BLJR 965 : (2003) 2 PLJR 453

Contract Act, 1872 — Section 18(1)
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High Courts28 Mar 2003

Vijay Kumar Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 647

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High Courts28 Mar 2003Dismissed

Gango Sharma Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 671

Minimum Wages Act, 1948 — Section 20
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High Courts27 Mar 2003Dismissed

Ranvir Kumar Singh Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 723

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High Courts27 Mar 2003

Ramkali Devi Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 445

Bihar and Orissa Excise Rules, 1919 — Rule 107
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High Courts27 Mar 2003Allowed

The State of Bihar and Others Vs Sashidhar Narayan Sinha and Others

Patna High Court · (2003) 2 PLJR 705

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High Courts27 Mar 2003Allowed

Mostt. Raj Kumar Devi Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 263

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High Courts26 Mar 2003

Lovely Kumari Vs Bhupendra Narayan Mandal University and Others

Patna High Court · (2004) 2 PLJR 519

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High Courts26 Mar 2003Allowed

Md. Firoj Khan Rizwi @ Firoj Khan Rizwi Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 627

Bihar Motor Vehicles Taxation Act, 1994 — Section 14, 5, 7, 7(5)
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High Courts26 Mar 2003Dismissed

Man Mohan Jha Vs State of Bihar and Others

Patna High Court · (2003) 2 BLJR 857 : (2003) 2 PLJR 655

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High Courts26 Mar 2003Allowed

Kameshwar Singh Vs State of Bihar and Others

Patna High Court · (2003) 03 PAT CK 0058

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High Courts26 Mar 2003Allowed

Sheo Bachan Bhagat Vs Bihar State Electricity Board and Others

Patna High Court · (2003) 2 PLJR 663

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High Courts25 Mar 2003Allowed

Ram Shobha Yadav and Others Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 720

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High Courts25 Mar 2003

Rathi Plastic Industries and Others Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 695

Environment (Protection) Act, 1986 — Section 11, 12, 25, 3(2)
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High Courts25 Mar 2003Dismissed

Sri. Ranjho Hsmbrum and Others Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 693

Industrial Disputes Act, 1947 — Section 25F
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High Courts25 Mar 2003Allowed

National Small Industries Corporation Limited and Others Vs Nagendra Nath Pandey

Patna High Court · (2003) 2 BLJR 901 : (2003) 2 PLJR 798

Evidence Act, 1872 — Section 44
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High Courts25 Mar 2003Dismissed

Lakshmi Paswan Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 343

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 9Public Accountants Defaults Act, 1850 — Section 1, 2, 3, 4, 5
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High Courts25 Mar 2003Allowed

Baban Sharma Vs The State of Bihar and Others

Patna High Court · (2003) 03 PAT CK 0052

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