High Courts07 Apr 2003
Ram Ayodhya Prasad Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 416
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,458 of 2,661
High Courts07 Apr 2003Dismissed
Ram Narayan Harijan and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 158
Police Act, 1861 — Section 12
High Courts04 Apr 2003Dismissed
Harish Industries Pvt. Ltd. and Another Vs The Bihar State Road Transport Corporation and Others
Patna High Court · (2003) 04 PAT CK 0157
High Courts04 Apr 2003Allowed
Pravesh Gope and Others Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0120
High Courts04 Apr 2003Allowed
Baidhya Nath Mali @ Baijnath Mali Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0088
High Courts04 Apr 2003Allowed
Ranvijay Kumar Patel Vs The State of Bihar and Another
Patna High Court · (2003) 2 BLJR 1000 : (2003) 4 PLJR 383
Arms Act, 1959 — Section 17, 21(2)
High Courts04 Apr 2003Dismissed
Harish Chandra Mandal Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 304B, 306, 498A
High Courts04 Apr 2003Allowed
Chapra Municipality Chapra and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 150
Bihar Municipal Officers and Servants Pension Rules, 1987 — Rule 4
High Courts04 Apr 2003Dismissed
Raj Ballav Tiwary Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 688
High Courts03 Apr 2003
Ramayan Ram Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 194 : (2003) 3 PLJR 54
High Courts03 Apr 2003Dismissed
Kanhaiya Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 854 : (2003) 2 PLJR 498
Panchayat Raj Act, 1993 — Section 44(3)
High Courts03 Apr 2003Allowed
Rabia Khatoon Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0063
High Courts03 Apr 2003Allowed
Madan Paswan Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0048
High Courts03 Apr 2003
Ravindra Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0013
Constitution of India, 1950 — Article 16, 243ZDPatna Municipal Corporation (Amendment) Act — Section 62, 63A
High Courts02 Apr 2003Allowed
Mahesh Kumar Singh @ Mahesh Singh Vs State of Bihar
Patna High Court · (2003) 3 PLJR 183
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts02 Apr 2003
Dineshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 630
High Courts02 Apr 2003Allowed
Barauni Carbons Pvt. Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 BLJR 963 : (2003) 2 PLJR 519
Constitution of India, 1950 — Article 226
High Courts02 Apr 2003Allowed
The Managing Committee and Others Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 878
Registration Act, 1908 — Section 68(2)
High Courts02 Apr 2003
Shakti Kumar Kar Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 458
Bihar Shops and Establishments Act, 1953 — Section 28
High Courts01 Apr 2003Dismissed
Jagnarain Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 725