High Courts01 Apr 2003Allowed
Vijay Shankar Shrivastava Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 911 : (2003) 2 PLJR 460
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,459 of 2,661
High Courts01 Apr 2003
Deepnarayan Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 875 : (2003) 2 PLJR 659
Bihar and Orissa Municipal Act, 1922 — Section 383
High Courts01 Apr 2003Allowed
Dr. Sarvesh Chandra Prabhakar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 852 : (2003) 2 PLJR 787
Bihar Educational Service (Class I) and Bihar Educational Service (Class II) Recruitment Rules, 1973 — Rule 4
High Courts01 Apr 2003Allowed
Justice Devendra Prasad Singh Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 880 : (2003) 2 PLJR 476
High Courts01 Apr 2003Allowed
Shambhu Sharan Jaiswal Vs The Managing Director, Bihar State Agricultural Marketing Board and Others
Patna High Court · (2003) 2 PLJR 657
High Courts01 Apr 2003
The State Society for the Prevention of Cruelty to Animals and Another Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 656
Prevention of Cruelty to Animals Act, 1960 — Section 38
High Courts01 Apr 2003Dismissed
Deo Muni Ram Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 507
Bihar Pension Rules, 1950 — Rule 43
High Courts01 Apr 2003Allowed
Shibani Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0027
High Courts01 Apr 2003Allowed
Swarnamoyee Singh and Others Vs Nomita Singh and Others
Patna High Court · (2003) 2 BLJR 892 : (2003) 2 PLJR 621
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 59, 64
High Courts01 Apr 2003Dismissed
Nand Lal Thakur Vs The Registrar, CAT
Patna High Court · (2003) 2 BLJR 872 : (2003) 2 PLJR 510
High Courts31 Mar 2003Allowed
Kamal Prasad Singh @ Kamal Dev Singh Vs The State of Bihar
Patna High Court · (2003) 03 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 273, 299, 313Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts31 Mar 2003Dismissed
Sudarshan Pandey and Others Vs Kamal Narayan Pandey and Another
Patna High Court · (2003) 2 PLJR 631
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
High Courts31 Mar 2003Allowed
Basant Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0088
High Courts31 Mar 2003
Vinay Kumar Varma Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 900 : (2003) 2 PLJR 650
High Courts31 Mar 2003
Dina Nath Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0079
High Courts31 Mar 2003
Manju Devi and Another Vs Musafir Paswan and Another
Patna High Court · (2003) 03 PAT CK 0055
High Courts31 Mar 2003Dismissed
Shambhu Singh Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0047
High Courts31 Mar 2003Dismissed
Mahendra Singh Vs State of Bihar
Patna High Court · (2003) 03 PAT CK 0024
High Courts31 Mar 2003Allowed
Mrs. Mukta Gupta Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 813
High Courts31 Mar 2003Allowed
Purushottam Mishra Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 873 : (2003) 2 PLJR 470