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Patna High Court judgments

53,217 judgments · page 1,457 of 2,661

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High Courts10 Apr 2003

Manoj Kumar Gupta Vs State of Bihar and Others

Patna High Court · (2003) 3 PLJR 305

Constitution of India, 1950 — Article 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
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High Courts10 Apr 2003Dismissed

The State of Bihar and Another Vs Sri Ganesh Ram and Another

Patna High Court · (2003) 04 PAT CK 0001

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High Courts09 Apr 2003Dismissed

Sheo Chand Chaudhary alias Sheochan Chaudhary Vs Adalat Hussain and Others

Patna High Court · (2003) 04 PAT CK 0113

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High Courts09 Apr 2003

Samastipur Kshetriya Gramin Bank Officers Association Vs Samastipur Kshetriya Gramin Bank and Others

Patna High Court · (2003) 04 PAT CK 0071

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High Courts09 Apr 2003Allowed

Ruchy Sinha Vs Manipal Academy of Higher Education and Others

Patna High Court · (2003) 2 PLJR 588

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High Courts09 Apr 2003Dismissed

Rashid Mansoori Vs State of Bihar

Patna High Court · (2003) 3 PLJR 632

Penal Code, 1860 (IPC) — Section 300, 302, 304
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High Courts08 Apr 2003Allowed

Awadh Behari Chaudhary Vs State of Bihar and Others

Patna High Court · (2003) 3 PLJR 458

Bihar Pension Rules, 1950 — Rule 139, 139B, 43B
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High Courts08 Apr 2003Allowed

Shyam Deo Mehta and Others Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 748

Bihar Panchayat Raj Act, 1993 — Section 32
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High Courts08 Apr 2003Allowed

Sangam Lal Yadav and Others Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 721

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High Courts08 Apr 2003Allowed

Timal Raut Vs The State of Bihar

Patna High Court · (2003) 3 PLJR 224

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts08 Apr 2003Allowed

Laxman Singh @ Lachhuman Singh and Others Vs State of Bihar

Patna High Court · (2003) 04 PAT CK 0118

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High Courts08 Apr 2003Allowed

Bihar State Electricity Board Vs The State of Bihar and Others

Patna High Court · (2003) 2 BLJR 913 : (2003) 3 PLJR 273

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High Courts08 Apr 2003Allowed

Prakash Chandra Verma Vs The Bihar State Co-operative Land Development Bank and Another

Patna High Court · (2003) 2 BLJR 961 : (2003) 3 LLJ 331 : (2003) 2 PLJR 699

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High Courts07 Apr 2003

Sri Nageshwar Prasad Sinha Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 813

Civil Services (Classification, Control and Appeal) Rules — Rule 49
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High Courts07 Apr 2003

Ramji Mishra Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 452

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
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High Courts07 Apr 2003Dismissed

Ram Hare Singh Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 719

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High Courts07 Apr 2003Allowed

Hari Shankar Sah Vs State of Bihar and Others

Patna High Court · (2003) 04 PAT CK 0100

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High Courts07 Apr 2003

Dilip Kumar Singh @ Dilip Kr. Sinha and Another Vs Mostt. Sakuntala Devi and Others

Patna High Court · (2003) 04 PAT CK 0073

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High Courts07 Apr 2003Dismissed

Suman Kumar Sah Vs State of Bihar and Another

Patna High Court · (2003) 2 PLJR 706

Penal Code, 1860 (IPC) — Section 307, 324, 34, 341
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High Courts07 Apr 2003

Dr. Ajay Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 31

Bihar and Orissa Excise Rules, 1919 — Rule 53
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