High Courts17 Apr 2003Allowed
Neresh Paswan Vs State of Bihar
Patna High Court · (2003) 3 PLJR 333
Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,455 of 2,661
High Courts17 Apr 2003Dismissed
Kamal Kishore Sinha Vs Bihar State Schedule Caste Cooperative Development Corporation Limited and Others
Patna High Court · (2003) 3 PLJR 73
High Courts17 Apr 2003Dismissed
Sri Krishna Pandeya Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 391
High Courts17 Apr 2003
Sumitra Devi @ Minu Devi Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 779
High Courts17 Apr 2003Dismissed
''Satsang'' Vs Union of India (UOI) and Others
Patna High Court · (2003) 04 PAT CK 0103
High Courts17 Apr 2003Dismissed
Union of India (UOI) and Others Vs Braj Nandan Singh and Another
Patna High Court · (2003) 3 PLJR 409
High Courts17 Apr 2003Allowed
Gyanendra Nath Srivastava Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 459
High Courts17 Apr 2003
Radha Shukla and Another Vs The State of Bihar and Another
Patna High Court · (2003) 2 PLJR 733
Criminal Procedure Code, 1973 (CrPC) — Section 202, 311
High Courts17 Apr 2003Dismissed
Arvind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0018
High Courts17 Apr 2003Dismissed
Satyendra Dikshit Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 795
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21(1), 22
High Courts17 Apr 2003Allowed
Puspen Biswas and Others Vs Dr. B.R. Ambedkar Institute of Dental Sciences and Hospital and Others
Patna High Court · (2003) 04 PAT CK 0005
High Courts16 Apr 2003Dismissed
Jagjit Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 340
Drugs and Cosmetics Act, 1940 — Section 21, 3Drugs and Cosmetics Rules, 1945 — Rule 49
High Courts16 Apr 2003Dismissed
Babuddin alias Babuddin Ahmad and Others Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0143
High Courts16 Apr 2003
P.S. Das Gupta and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 356
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482
High Courts16 Apr 2003
Reckitt Benckiser (India) Limited Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0122
High Courts16 Apr 2003Dismissed
Giriwar Rai and Another Vs Chinta Devi and Others
Patna High Court · (2003) 4 PLJR 388
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts16 Apr 2003Allowed
The Chairman, Bihar Public Service Commission and Others Vs Pramod Kumar Srivastava and Another
Patna High Court · (2003) 04 PAT CK 0104
High Courts16 Apr 2003Dismissed
The Branch Manager, United India Insurance Company Ltd. Bihar Shariff at Nalanda and Others Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0091
High Courts16 Apr 2003
Shashank Shekhar Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1143
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 68
High Courts16 Apr 2003Dismissed
Arjun Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 817 : (2009) 2 PLJR 964 : (2003) 2 PLJR 482