High Courts25 Apr 2003Allowed
Mohan Mohan and Co. Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 844 : (2004) 134 STC 133
Bihar Finance Act, 1981 — Section 46(4)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,453 of 2,661
High Courts25 Apr 2003Allowed
The Bihar State Co-operative Land Development Bank Ltd. and Another Vs Anil Kumar Singh and Others
Patna High Court · (2003) 04 PAT CK 0109
High Courts25 Apr 2003Dismissed
Harinagar Sugar Mills Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0090
High Courts25 Apr 2003Allowed
Uday Narain Singh Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 36
High Courts25 Apr 2003Dismissed
Sawalia Singh and Others Vs State of Bihar
Patna High Court · (2003) 3 PLJR 818
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts25 Apr 2003Dismissed
Mahendra Mahton Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0032
High Courts25 Apr 2003Allowed
Afroz Khan and Others Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 359
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts25 Apr 2003Dismissed
Anjani Choudhary, Bhimsen Choudhary and Kinkin Choudhary Vs The State of Bihar
Patna High Court · (2003) 04 PAT CK 0015
High Courts24 Apr 2003Allowed
Renu Devi and etc. Vs State of Bihar and Others
Patna High Court · AIR 2003 Patna 106 : (2003) 2 PLJR 861
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Limitation Act, 1963 — Section 14(2)
High Courts24 Apr 2003Allowed
Amar Prasad Sahu Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 845
Public Demands Recovery Act — Section 14, 9
High Courts24 Apr 2003Dismissed
Raghabendra Choudhary Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1074 : (2003) 2 PLJR 766
High Courts24 Apr 2003Dismissed
Prof. Kishori Das and Another Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 BLJR 1028 : (2003) 2 PLJR 739
Constitution of India, 1950 — Article 51A
High Courts24 Apr 2003Dismissed
Uma Shanker Jha and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1147
High Courts24 Apr 2003
Phuleshwar Jha Vs Bihar Public Service Commission and Others
Patna High Court · (2003) 2 BLJR 1073 : (2003) 2 PLJR 752
High Courts24 Apr 2003Dismissed
Lakshmi Sinha and Another Vs State of Bihar and Another
Patna High Court · (2004) 4 PLJR 126
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202(2), 203, 362, 482Penal Code, 1860 (IPC) — Section 304A, 323, 379, 504
High Courts23 Apr 2003Dismissed
Gangadhar Yadav, Bhudeo Yadav and Anil Yadav Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 491
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 302, 34, 435
High Courts23 Apr 2003
Baidyanath Singh and Others Vs The Chancellor, Universities of Bihar and Others
Patna High Court · (2003) 3 PLJR 66
Bihar State Universities Act, 1976 — Section 10(18)
High Courts23 Apr 2003
Ram Swarath Mahto Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1150
High Courts23 Apr 2003Allowed
Pramod Kumar Singh Vs The State Election Commission Bihar and Others
Patna High Court · (2003) 2 BLJR 1076 : (2003) 3 PLJR 399
High Courts23 Apr 2003Allowed
Kanhaiya Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 302