High Courts22 Apr 2003Allowed
Shinghashan Rai, Jallandhar Rai, Kameshwar Rai and Manager Rai Vs State of Bihar
Patna High Court · (2003) 3 PLJR 1
Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 342
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,454 of 2,661
High Courts22 Apr 2003Allowed
Dr. Sardar Deo Nandan Singh Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0135
High Courts22 Apr 2003Dismissed
Heera Lal Pandit @ Hira Lal Vs State of Bihar
Patna High Court · (2003) CriLJ 2976 : (2003) 4 PLJR 452
Criminal Procedure Code, 1973 (CrPC) — Section 169, 190(1), 245Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 120(B), 302, 341
High Courts22 Apr 2003Dismissed
Madhuri Keshri Vs State of Bihar and Others
Patna High Court · (2003) 2 DMC 679 : (2003) 3 PLJR 135
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 323, 34, 379, 387, 498A
High Courts22 Apr 2003Allowed
Golok Bihari Sharan Tiwary Vs The UCO Bank and Others
Patna High Court · (2003) 3 PLJR 351
Constitution of India, 1950 — Article 226UCO Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 24, 3(1), 3(3), 6
High Courts22 Apr 2003
Raj Kishore Sharma Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 717
Bihar Panchayat Raj Act, 1989 — Section 144(1)(d)(iv)
High Courts22 Apr 2003Dismissed
Sidheshwar Prasad Vs Bihar State Road Transport Corporation and Others
Patna High Court · (2003) 04 PAT CK 0016
High Courts22 Apr 2003Allowed
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 710
High Courts22 Apr 2003Dismissed
Ajay Kumar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 04 PAT CK 0007
High Courts22 Apr 2003Dismissed
Sanjay Kumar Bharti Vs The State of Bihar
Patna High Court · (2003) 04 PAT CK 0002
High Courts21 Apr 2003Allowed
Kamper Concast Limited Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 309
High Courts21 Apr 2003Allowed
Kesh Ranjan Pathak Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 667
Bihar Pension Rules, 1950 — Rule 27
High Courts21 Apr 2003
Mahesh Prasad Vs Gaya Municipal Corporation and Others
Patna High Court · (2003) 2 PLJR 758
High Courts18 Apr 2003
Paras Nath Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 57
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts18 Apr 2003Allowed
Parmanand Jha Vs Rajendra Agricultural University and Others
Patna High Court · (2003) 4 PLJR 431
High Courts18 Apr 2003Dismissed
Dukhit Yadav @ Gorka Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 35
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 24, 302, 34
High Courts18 Apr 2003Dismissed
S.J.S. Business Enterprises (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0064
High Courts18 Apr 2003Dismissed
Lokesh Pandey Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 709
High Courts18 Apr 2003
State of Bihar and Others Vs Shivji Singh and Others
Patna High Court · (2003) 04 PAT CK 0020
Constitution of India, 1950 — Article 226
High Courts18 Apr 2003Dismissed
Bachchu Mahto Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0017