High Courts16 Apr 2003
Mostt. Reshma Devi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 740
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,456 of 2,661
High Courts16 Apr 2003Allowed
The State of Bihar and Others Vs Md. Ashif and Others
Patna High Court · (2003) 04 PAT CK 0034
High Courts16 Apr 2003
Devanand Singh and Others Vs Sarbanand Sinha and Others
Patna High Court · (2003) 3 PLJR 408
High Courts16 Apr 2003Allowed
Md. Shamsul Hoda Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 252
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 157(J)
High Courts15 Apr 2003Allowed
Barmeshwar Nath Singh @ (sic)iya Jee @ Barmeshwar Singh Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0140
High Courts15 Apr 2003Dismissed
Vijay Shankar Kasaip Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 41
High Courts15 Apr 2003Allowed
State of Bihar and Others Vs Ajoy Chandra Dhar
Patna High Court · (2003) 2 BLJR 997
High Courts15 Apr 2003Dismissed
Nagina Khatoon and Others Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0062
High Courts15 Apr 2003Dismissed
Dr. (Mrs.) Shashilata Verma Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0052
High Courts15 Apr 2003Dismissed
Shyama Kant Dubey Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 285
Constitution of India, 1950 — Article 227
High Courts15 Apr 2003Allowed
The State of Bihar and Another Vs Gopal Lall and Others
Patna High Court · (2003) 3 PLJR 119
Bihar State Universities Act, 1976 — Section 34, 36
High Courts10 Apr 2003Allowed
Satyendra Kumar Sharma Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 108
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2003Allowed
Ramkeshwar Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 45
High Courts10 Apr 2003
Lalan Singh Yadav Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 672
Municipal Council and Nagar Panchayat Act — Section 3(14), 3(14B)
High Courts10 Apr 2003Dismissed
Nawlesh Kumar Vs The State of Bihar and Another
Patna High Court · (2003) 04 PAT CK 0121
High Courts10 Apr 2003Allowed
The Managing Director, Bihar State Housing Board and Others Vs Ram Naresh Prasad Jaiswal and Another
Patna High Court · (2003) 2 PLJR 724
High Courts10 Apr 2003
Ram Chandra Ram and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1106 : (2002) 94 FLR 190 : (2003) 3 LLJ 904 : (2003) 3 PLJR 816
High Courts10 Apr 2003
The State of Bihar and Others Vs Hari Shankar Prasad and Others
Patna High Court · (2003) 04 PAT CK 0082
High Courts10 Apr 2003Allowed
Ram Lakhan Das and Another Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0077
High Courts10 Apr 2003Allowed
Bihar Rajya Krishi Karmachari Sangh Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1074B : (2003) 2 PLJR 714