High Courts29 Apr 2003Dismissed
Most. Anarsa Devi and Others Vs Most. Radha Devi and Others
Patna High Court · (2003) 2 BLJR 1198 : (2003) 3 PLJR 421
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,452 of 2,661
High Courts29 Apr 2003Dismissed
The State of Bihar Vs Baidyanath Prasad Singh and Others
Patna High Court · (2003) 2 BLJR 1191 : (2003) 4 PLJR 42
High Courts29 Apr 2003
Durga Prasad Sah Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1188 : (2003) 3 PLJR 411 : (2003) 46 SCL 170
High Courts29 Apr 2003
Divisional Manager, United India Insurance Co. Ltd. Vs Mostt. Sakina Khatoon and Others
Patna High Court · (2003) 2 BLJR 1075
Motor Vehicles Act, 1988 — Section 173
High Courts29 Apr 2003Dismissed
Mostt. Patri Devi @ Girja Devi and Another Vs Ganesh Lal Pradhan and Others
Patna High Court · (2003) 04 PAT CK 0101
High Courts29 Apr 2003
Chkaradhar Jha Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1187 : (2003) 3 PLJR 289
High Courts29 Apr 2003Allowed
Madan Mohan Lal Das Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 04 PAT CK 0094
High Courts29 Apr 2003Allowed
Md. Siddique Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 04 PAT CK 0009
High Courts28 Apr 2003Dismissed
Rita Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 71
Constitution of India, 1950 — Article 16
High Courts28 Apr 2003Dismissed
Chini Sah Vs State of Bihar State Vs Chini Sah
Patna High Court · (2003) 04 PAT CK 0146
High Courts28 Apr 2003Dismissed
State Vs Chini Sah Chini Sah Vs State of Bihar
Patna High Court · (2008) 1 PLJR 458
Criminal Procedure Code, 1973 (CrPC) — Section 164, 228(2)Penal Code, 1860 (IPC) — Section 201, 302, 84
High Courts28 Apr 2003Dismissed
Maa Ganga New Yatayat Swablambi Sahkari Samiti Ltd. and Others Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 31 : (2003) 2 BLJR 1236 : (2003) 3 PLJR 142
Bengal Ferries Act, 1885 — Section 35, 9Bihar Panchayat Raj Act, 1993 — Section 71(22), 71(23)
High Courts28 Apr 2003
Binod Kumar Nayak Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1252 : (2003) 3 PLJR 455
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5, 7, 9
High Courts28 Apr 2003Dismissed
Md. Halim Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1301 : (2003) 3 PLJR 15
High Courts28 Apr 2003
Vinay Kumar and Others Vs Life Insurance Corporation of India and Others
Patna High Court · (2003) 3 PLJR 295
High Courts28 Apr 2003Dismissed
Sharfa Devi @ Asharfee Devi Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 162
High Courts28 Apr 2003Allowed
Jagdish Lall Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 04 PAT CK 0026
High Courts28 Apr 2003Dismissed
The State of Bihar and Others Vs Dinesh Chandra Sinha
Patna High Court · (2003) 04 PAT CK 0010
High Courts25 Apr 2003Dismissed
Rishideo Prasad Roy Vs The Bihar State Agricultural Produce Marketing Board and Others
Patna High Court · (2003) 3 PLJR 414
Penal Code, 1860 (IPC) — Section 383