High Courts07 May 2003Allowed
Raj Kumar Rai Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 559
Bihar Panchayat Raj Act, 1993 — Section 44, 44(3)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,450 of 2,661
High Courts07 May 2003
Balajee Ingot India Pvt. Ltd. Vs Union of India (UOI)
Patna High Court · (2003) 05 PAT CK 0068
High Courts07 May 2003Dismissed
Santosh Kumar Jamuar and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1193 : (2003) 3 PLJR 154
Bihar Service Code, 1979 — Rule 103
High Courts07 May 2003
Krishna Singh Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 649
Penal Code, 1860 (IPC) — Section 307, 326
High Courts07 May 2003Dismissed
Suresh Tiwari Vs Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 238
High Courts07 May 2003Allowed
Santan Singh Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0030
High Courts07 May 2003Allowed
Bakerganj Machhua Swablambi Sahkari Samittee Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 440
High Courts07 May 2003Allowed
Bilas Yadav Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 138
Barabar Kala Evam Sanskritik Vikas Parishads Rules — Rule 17Constitution of India, 1950 — Article 12, 7Public Demands Recovery Act — Section 3
High Courts07 May 2003
Mamta Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 704
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 60
High Courts07 May 2003Dismissed
Ramashish Singh Vs The Bihar State Food and Civil Supplies Corporation Limited and Others
Patna High Court · (2003) 05 PAT CK 0018
High Courts07 May 2003Allowed
Indra Kumar Chaudhary and Others Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 870
Bihar Panchayat Raj Act, 1993 — Section 68(4)
High Courts06 May 2003Dismissed
Dr. Gopal Krishna Palei Vs The Chancellor of Universities and Others
Patna High Court · (2003) 3 PLJR 595
High Courts06 May 2003Dismissed
Tulsi Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0071
High Courts06 May 2003
Binay Shankar Tiwari and etc. etc. Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0063
High Courts06 May 2003
Bihar Mayor Council Vs The Union of India (UOI) and Others
Patna High Court · (2003) 05 PAT CK 0061
High Courts06 May 2003Dismissed
Srimati Rehana Khatun Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0052
High Courts06 May 2003
Santosh Mehta Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1217 : (2003) 3 PLJR 674
Constitution of India, 1950 — Article 48A, 51A
High Courts06 May 2003Allowed
Prem Prakash Sinha Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1027 : (2003) 3 PLJR 308
High Courts05 May 2003Allowed
Imperial Arms Co. Gun Manufacturer and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 611
High Courts05 May 2003
Nitishwar Prasad Singh Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1186 : (2003) 3 PLJR 72