High Courts12 May 2003Dismissed
State of Bihar and Others Vs Maheshwar Prasad Jha and Others
Patna High Court · (2003) 3 PLJR 415
Constitution of India, 1950 — Article 243ZD
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,449 of 2,661
High Courts12 May 2003Allowed
Rajendra Singh Vs The Bihar State Electricity Borad and Others
Patna High Court · (2003) 3 PLJR 288
Bihar Pension Rules, 1950 — Rule 43
High Courts12 May 2003Dismissed
Chandra Shekhar Roy Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 3 PLJR 405
High Courts09 May 2003Dismissed
Rama Shankar Yadav Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 163
Bihar Control of Crimes Act, 1981 — Section 12(2)
High Courts09 May 2003
Bihar Rajya Panchayat Parishad Vs The Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 123
Constitution of India, 1950 — Article 243ZD
High Courts09 May 2003Allowed
Smt. Veena Devi Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0060
High Courts09 May 2003
Kamalini Soren Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 79
High Courts09 May 2003Dismissed
Shankar Yadav Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0026
High Courts09 May 2003Dismissed
The Assistant Provident Commissioner Vs Dina Nath Choubey and Others
Patna High Court · (2003) 3 PLJR 113
High Courts09 May 2003Dismissed
Dr. Shivendra Kumar Shahi Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 144
Bihar Service Code, 1952 — Rule 68, 69, 70Indira Gandhi Institute of Medical Sciences Act, 1984 — Section 12(5), 3Indira Gandhi Institute of Medical Sciences Rules, 1984 — Rule 28, 7
High Courts08 May 2003Allowed
Chhote Lal Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 3 PLJR 345
High Courts08 May 2003Allowed
Dwarika Prasad Tiwari Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 683
Penal Code, 1860 (IPC) — Section 147, 148, 34, 436
High Courts08 May 2003
Raghunath Pd. Sinha Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 446
High Courts08 May 2003Dismissed
Vijay Kumar Anil Vs Union Bank of India and Others
Patna High Court · (2003) 05 PAT CK 0056
High Courts08 May 2003Dismissed
Sri A.K. Basak and Others and The State of Bihar Vs Bishwanath Prasad Pandey and Others
Patna High Court · (2003) 2 BLJR 1148 : (2003) 4 PLJR 355
High Courts08 May 2003Dismissed
The State of Bihar and Another Vs Smt. Vidya Dua and Others
Patna High Court · (2003) 3 PLJR 630
High Courts08 May 2003
Shashank Shekhar, Advocate Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 699
High Courts08 May 2003Dismissed
National Institute of Medical Training and Research and Another Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0020
High Courts08 May 2003Dismissed
Pashupati Nath Mehta Vs Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 131
High Courts08 May 2003Dismissed
Rajnish Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 115