High Courts22 May 2003Dismissed
Meena Devi and Others Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0007
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,448 of 2,661
High Courts21 May 2003Dismissed
M.K. Enterprises Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 403
High Courts21 May 2003Dismissed
Shiv Kumar Prasad Singh Vs Shri Surendra Prasad Yadav
Patna High Court · (2003) 05 PAT CK 0010
High Courts20 May 2003Allowed
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Naseema Khatoon and Another
Patna High Court · (2003) 05 PAT CK 0084
High Courts20 May 2003Dismissed
Baij Nath Pandey Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 407
High Courts20 May 2003Allowed
Mauji Lal Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 05 PAT CK 0014
High Courts19 May 2003
Dr. Chandra Bhushan Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 237
High Courts19 May 2003Dismissed
Kusheshwar Asthan Prakhand Matasyajivi Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1267 : (2003) 3 PLJR 498
High Courts19 May 2003Dismissed
State of Bihar Vs Gangadhar Prasad Singh
Patna High Court · (2004) 1 PLJR 373
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 356Criminal Procedure Code, 1973 (CrPC) — Section 19, 197, 2, 239
High Courts16 May 2003Allowed
Ganpati Singh Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0037
High Courts16 May 2003Allowed
Ganga Prasad and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 460
Bihar Education Code, 1961 — Article 105Constitution of India, 1950 — Article 29(1), 30(1)
High Courts14 May 2003Dismissed
Chandra Deo Jha @ Chandra Deo Jha Vikal Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 540
Constitution of India, 1950 — Article 14, 16(1), 226Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 302
High Courts14 May 2003Allowed
Mishri Raut, Sahebjan Mian, Bijali Ram and Lakhi Ram Vs State of Bihar
Patna High Court · (2003) 3 PLJR 676
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts14 May 2003Allowed
Most. Rajpati Devi and Others Vs Ram Kumar Singh and Another
Patna High Court · (2003) 05 PAT CK 0067
High Courts14 May 2003Allowed
Abdul Bari @ Abdul Barik and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 605
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts14 May 2003Dismissed
Satya Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0016
High Courts13 May 2003Allowed
Shiv Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 55
Forest Act, 1927 — Section 2(2), 52(2), 52(3), 52A, 52B
High Courts13 May 2003Dismissed
Narendra Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 410
High Courts13 May 2003
Mrs. Ayesha Ghosh Vs Sri Prem Shankar Sahay
Patna High Court · (2003) 4 PLJR 691
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2
High Courts13 May 2003Allowed
Smt. Indu Devi Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 162