COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,447 of 2,661

High Courts25 Jun 2003

Arti Devi @ Arti Pandey Vs The Union of India (UOI) and Others

Patna High Court · (2003) 2 BLJR 1277 : (2003) 3 PLJR 530

Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27Evidence Act, 1872 — Section 108

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High Courts25 Jun 2003Dismissed

S.K.G. Chini Mill Mazdoor Sang and Others Vs The State of Bihar and Others

Patna High Court · (2003) 06 PAT CK 0021

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High Courts25 Jun 2003Allowed

Kedar Nath Verma Vs Bihar State Electricity Board

Patna High Court · (2003) 06 PAT CK 0016

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High Courts25 Jun 2003

Bihar Sanskrit Mahavidyalaya Pradryapak Karamchari Mahasangh and Others Vs The State of Bihar and Others

Patna High Court · (2003) 06 PAT CK 0007

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High Courts25 Jun 2003Dismissed

Dr. (Mrs.) Pushpa Sinha Vs The Chancellor, Universities of Bihar and Others

Patna High Court · (2003) 06 PAT CK 0005

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High Courts25 Jun 2003Dismissed

Mohammad Arif Vs The State of Bihar

Patna High Court · (2003) 3 PLJR 799

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376

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High Courts23 Jun 2003

Girija Shankar Patel and Others Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 592

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High Courts23 Jun 2003Dismissed

Ramashray Mahto and Others Vs Amiri Mahto and Another

Patna High Court · (2003) 06 PAT CK 0029

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High Courts23 Jun 2003

Union of India (UOI) and Others Vs IC-37203-F Lt. Col. Vijay Kumar Sharma

Patna High Court · (2003) 06 PAT CK 0027

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High Courts23 Jun 2003Dismissed

Ram Chandra Singh Vs The Union of India (UOI) and Others

Patna High Court · (2003) 2 BLJR 1334 : (2003) 3 PLJR 479

Constitution of India, 1950 — Article 226

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High Courts09 Jun 2003Dismissed

Mahendra Prasad and etc. Vs State of Bihar and Others

Patna High Court · AIR 2004 Patna 26 : (2003) 3 PLJR 470

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 39 Rule 1, Order 39 Rule 2Land Acquisition Act, 1894 — Section 30

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High Courts09 Jun 2003Dismissed

Ashok Kumar Singh Vs State of Bihar and Others

Patna High Court · (2003) 3 BLJR 2007 : (2003) 3 PLJR 473

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)

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High Courts04 Jun 2003Allowed

Ram Bihari Singh Vs The Rajendra Agricultural University and Others

Patna High Court · (2003) 3 PLJR 703

Bihar Agriculture University Act, 1987 — Section 39, 39(4)Constitution of India, 1950 — Article 16, 311

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High Courts02 Jun 2003Allowed

Kailash Sharma Vs State of Bihar

Patna High Court · (2003) 06 PAT CK 0031

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High Courts23 May 2003Dismissed

Bhola Kumar, Shive Gope and Akhilesh Kumar Sinha (since dead) Vs State of Bihar

Patna High Court · (2003) 3 PLJR 684

Arms Act, 1959 — Section 27(1)Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts23 May 2003Dismissed

Bala Paper Mills (Bihar) Pvt. Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (2003) 05 PAT CK 0051

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High Courts23 May 2003

Hira Mani Devi @ Hira Devi Vs The Union of India (UOI) and Others

Patna High Court · (2003) 3 PLJR 590

Evidence Act, 1872 — Section 108

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High Courts23 May 2003Allowed

Manbodh Mallah @ Manbodh Choudhary and Sudama Devi Vs The State of Bihar

Patna High Court · (2003) 05 PAT CK 0003

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High Courts23 May 2003Allowed

Hari Kishor Mandal and Others Vs State of Bihar and Others

Patna High Court · (2003) 3 PLJR 482

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High Courts22 May 2003Allowed

Rajendra Lal Das and Others Vs The State of Bihar and Nalin Kumar Das

Patna High Court · (2003) 05 PAT CK 0075

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