High Courts05 May 2003Allowed
Madan Mishra Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 3 PLJR 307
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,451 of 2,661
High Courts05 May 2003Dismissed
Chandradeo Singh @ Mukhiya Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0029
High Courts02 May 2003Dismissed
Bengali Sao and Another Vs Ram Chandra Sao and Another
Patna High Court · (2003) 2 DMC 695 : (2003) 3 PLJR 125
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304, 498A
High Courts02 May 2003Dismissed
Mukti Narain Prasad Vs State of Bihar and Another
Patna High Court · (2003) 3 PLJR 53
Penal Code, 1860 (IPC) — Section 376
High Courts02 May 2003
Rajesh Kumar Tiwari and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1165 : (2003) 2 PLJR 847
Criminal Procedure Code, 1973 (CrPC) — Section 83
High Courts02 May 2003Dismissed
Dabloo Ram Vs State of Bihar
Patna High Court · (2003) 05 PAT CK 0034
High Courts02 May 2003Allowed
Hesperia Commodities Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 341
High Courts01 May 2003Dismissed
Shankar Prasad @ Shankar Prasad Goswami and Others Vs Katihar Municipality
Patna High Court · (2003) 3 PLJR 329
Bihar and Orissa Municipal Act, 1922 — Section 42, 42(1)Constitution of India, 1950 — Article 14, 16Municipal Officers and Servants (Appointments, Duties, Discipline and Appeal) Rules — Rule 4
High Courts01 May 2003Dismissed
Subodh Kumar Mishra @ Subodh Mishra Vs Union of India(UOI) and Others
Patna High Court · (2003) 2 BLJR 1145 : (2003) 3 PLJR 132
High Courts01 May 2003
Bihar Rajya Panchayat Parishad Vs Election Commission and Others
Patna High Court · (2003) 2 BLJR 1025
Constitution of India, 1950 — Article 171
High Courts01 May 2003Dismissed
Shyama Charan Sinha Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1146 : (2003) 3 PLJR 112
High Courts01 May 2003Dismissed
Arun Kumar Singh Vs The Union of India (UOI) and Others
Patna High Court · (2003) 05 PAT CK 0040
High Courts01 May 2003Allowed
Janardan Prasad Singh and Another Vs Bihar State Credit and Investment Corporation Limited and Others Sunil Kumar Mehrotra Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0039
High Courts01 May 2003Allowed
Md. Shamim Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0036
High Courts01 May 2003Dismissed
Umesh Narayan Ambastha Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0033
High Courts30 Apr 2003Allowed
Kumar Dharmendra Narain Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 327
Bihar Service Code, 1952 — Rule 97
High Courts30 Apr 2003Dismissed
Ram Mukhiya and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1185 : (2003) 3 PLJR 234
High Courts29 Apr 2003
Baidyanath Choudhary and Others Vs Smt. Shanti Devi and Others
Patna High Court · (2003) 04 PAT CK 0136
High Courts29 Apr 2003
United Breweries Ltd. Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 305 : (2006) 143 STC 106
Bihar Finance Act, 1981 — Section 17(5)