High Courts25 Mar 2003
Escorts Limited Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 668
Constitution of India, 1950 — Article 286(1)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,461 of 2,661
High Courts25 Mar 2003Dismissed
Kesho Ram Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 497
High Courts25 Mar 2003Allowed
Umesh Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 253
High Courts24 Mar 2003Allowed
Bihar Chemist and Druggists Association and Another Vs State of Bihar and Others
Patna High Court · AIR 2003 Patna 110 : (2003) 2 PLJR 486
Drugs and Cosmetics Act, 1940 — Section 33Drugs and Cosmetics Rules, 1945 — Rule 59(2), 64
High Courts24 Mar 2003Allowed
Durga Parsad Sah Vs State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0090
High Courts24 Mar 2003Dismissed
Dr. Tarun Kishore Jain and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 826
High Courts24 Mar 2003
Dayal Iron Equipments Works Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 757
High Courts24 Mar 2003Allowed
Bala Prasad Choudhary Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 891 : (2003) 2 PLJR 762
Civil Services (Classification, Control and Appeal) Rules — Rule 49A
High Courts24 Mar 2003
The Associated Cement Companies Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 492
High Courts24 Mar 2003
Vijoy Prakash Vs The New India Assurance Company Ltd.
Patna High Court · (2003) 2 PLJR 648
High Courts24 Mar 2003
Ram Shankar Bhagat and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 331
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 17
High Courts23 Mar 2003Allowed
Rajendra Prasad Vs State of Bihar
Patna High Court · (2003) 03 PAT CK 0101
High Courts21 Mar 2003Dismissed
Basant Kumar and Others Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 483
Penal Code, 1860 (IPC) — Section 114, 302, 304, 34
High Courts21 Mar 2003
Vishwanath Manjhi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 277
High Courts21 Mar 2003Dismissed
Subodh Kumar Mishra @ Subodh Mishra Vs The Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 219
High Courts21 Mar 2003Allowed
Sugan Lal Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 398
Bihar and Orissa Excise Act, 1915 — Section 42, 47ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1)
High Courts17 Mar 2003
Alken Laboratories Ltd. Vs Commissioner of Income Tax and Another
Patna High Court · (2003) 262 ITR 192 : (2003) 2 PLJR 665 : (2004) 139 TAXMAN 272
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(2), 80G, 80HHC, 80IB
High Courts17 Mar 2003Allowed
Bharat Petroleum Corporation Ltd. and Another Vs Smt. Raj Kumari Devi and Others
Patna High Court · (2003) 03 PAT CK 0083
High Courts17 Mar 2003Allowed
Renu Devi and Another Vs The N.T.P.C. Limited and Others
Patna High Court · (2003) 2 BLJR 905 : (2003) 2 PLJR 449
High Courts13 Mar 2003Allowed
Ram Naresh Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 764