High Courts05 Mar 2003
In Re: Report of the District and Sessions Judge; In Re: suo motu action against the Superintendent of Police and Others
Patna High Court · (2003) 03 PAT CK 0050
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,464 of 2,661
High Courts05 Mar 2003
Sanjeev Kumar Singh Vs The Managing Director, Bihar State Housing Board and Others
Patna High Court · (2003) 2 PLJR 513
High Courts05 Mar 2003Dismissed
Arvind Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 771
High Courts05 Mar 2003
Binod Kumar and Others Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 687
Bihar Education Code, 1961 — Article 267
High Courts05 Mar 2003Allowed
Ram Chandra Singh @ Ram Chandra Pd. Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 744
High Courts05 Mar 2003
In Re: Superintendent of Police and Others
Patna High Court · (2003) 03 PAT CK 0015
High Courts05 Mar 2003
Manoj Kumar Ambastha Vs Smt. Lakshmi Rani Kapoor Smt. Lakshmi Rani Kapoor Vs Manoj Ambastha
Patna High Court · (2003) 03 PAT CK 0011
High Courts05 Mar 2003Dismissed
Mahesh Yadav Vs Sardar Pater Memorial College and Others
Patna High Court · (2003) 2 PLJR 690
High Courts04 Mar 2003Allowed
Kapildeo Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 431
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14, 15, 16, 2
High Courts04 Mar 2003Dismissed
Ramayan Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 698
Constitution of India, 1950 — Article 324, 325, 326, 327, 328Representation of the People Act, 1951 — Section 34
High Courts04 Mar 2003Dismissed
Manoj Kumar Vs State of Bihar
Patna High Court · (2003) 03 PAT CK 0029
High Courts04 Mar 2003
Smt. Shakuntala Devi Vs The State of Bihar and Another
Patna High Court · (2003) 2 PLJR 624
High Courts03 Mar 2003Dismissed
Devendra Tiwari and Others Vs Prithabi Nath Tiwari and Others
Patna High Court · (2003) 03 PAT CK 0081
High Courts03 Mar 2003Allowed
Shyam Sunder Prasad Sinha Vs Bihar State of Pollution Control Board and Others
Patna High Court · (2003) 51 BLJR 789 : (2003) 2 PLJR 626
High Courts03 Mar 2003Dismissed
Ramawati Devi Vs Maheshwar Singh and Others
Patna High Court · (2003) 03 PAT CK 0041
High Courts03 Mar 2003Dismissed
Ram Janam Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 PLJR 730
High Courts03 Mar 2003Dismissed
Shri Digamber Mishra Vs Harshnath Jha and Others
Patna High Court · (2003) 2 PLJR 512
High Courts03 Mar 2003Dismissed
The State of Bihar Vs Fuleni Devi and Others
Patna High Court · (2003) 2 PLJR 625
Arbitration Act, 1940 — Section 30, 33
High Courts03 Mar 2003Allowed
Girish Narain Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 682
High Courts03 Mar 2003Dismissed
State Bank of India and Others Vs Vijay Shankar Pandey
Patna High Court · (2003) 2 PLJR 742