High Courts24 Feb 2003
Sanjay Kumar Vs State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0085
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,466 of 2,661
High Courts24 Feb 2003Dismissed
Upendra Singh @ Pappu Singh Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0076
High Courts24 Feb 2003Allowed
Bishwanath Dubey and Others Vs State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0072
High Courts24 Feb 2003Dismissed
Yugeshwar Kumar (Y. Kumar) Vs Union of India(UOI) and Others
Patna High Court · (2003) 51 BLJR 792 : (2003) 2 LLJ 1021 : (2003) 2 PLJR 651
High Courts24 Feb 2003Dismissed
State of Bihar and Others Vs Rajendra Prasad Singh and Another
Patna High Court · (2003) 51 BLJR 793 : (2003) 2 PLJR 632
High Courts24 Feb 2003Dismissed
The State of Bihar and Others Vs Jagarnath Singh and Others
Patna High Court · (2003) 2 PLJR 629
High Courts24 Feb 2003Allowed
Sube Lal Gope @ Subelal Yadav and Others Vs State of Bihar
Patna High Court · (2003) 02 PAT CK 0023
High Courts21 Feb 2003Allowed
Dinesh Singh Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 778
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Feb 2003Dismissed
Sri Sarjoo Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0070
High Courts21 Feb 2003
Gautam Prasad Vs The State of Bihar and Another
Patna High Court · (2003) 51 BLJR 647 : (2003) 3 PLJR 348 : (2003) 2 PLJR 677
Bihar and Orissa Municipal Act, 1922 — Section 188(3)
High Courts21 Feb 2003Dismissed
Srinath Prasad Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 814
Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2003
Smt. Radha Payari Devi Vs Bihar State Financial Corpn.
Patna High Court · (2003) 2 PLJR 479 : (2003) 47 SCL 561
State Financial Corporations Act, 1951 — Section 29
High Courts20 Feb 2003Dismissed
Jhemi Gope and Others Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 424
Penal Code, 1860 (IPC) — Section 147, 148, 320, 326
High Courts20 Feb 2003Dismissed
Choudhary Kumar Consultants Vs State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0074
High Courts20 Feb 2003Dismissed
Ram Naresh Pandey Vs Sita Ram Yadav and Others
Patna High Court · (2003) 51 BLJR 732 : (2003) 2 PLJR 133
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 80, 80A, 81
High Courts20 Feb 2003Dismissed
Manoj Kumar Sharma Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 791 : (2003) 2 PLJR 654
High Courts20 Feb 2003Allowed
Mahanth Vijay Das Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 678 : (2003) 4 PLJR 710
Bihar Hindu Religious Trusts Act, 1950 — Section 28, 28(2), 39
High Courts20 Feb 2003Allowed
Bipin Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 832 : (2003) 2 PLJR 493
High Courts20 Feb 2003Allowed
Laxmi Narayan Singh Vs Patna Municipal Corporation and Others
Patna High Court · (2003) 51 BLJR 639 : (2003) 2 PLJR 351
Patna Municipal Corporation Act, 1951 — Section 149, 150, 151
High Courts20 Feb 2003Allowed
Sewait Sant Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 637 : (2003) 2 PLJR 355
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52