High Courts04 Dec 2002
The State of Bihar and Others Vs Vimal Prasad and Another
Patna High Court · (2003) 2 PLJR 807
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,479 of 2,661
High Courts04 Dec 2002Dismissed
Shri Ram Janki Thakurbari Trust Committee and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 745
High Courts04 Dec 2002
Laldhari Rai and Others Vs State of Bihar
Patna High Court · (2002) 12 PAT CK 0066
High Courts04 Dec 2002Dismissed
Dr. Nawal Kishore Prasad Vs State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0046
High Courts04 Dec 2002Dismissed
Keshay Kumar Daruka Vs T.M. Bhagalpur University and Others
Patna High Court · (2003) 1 PLJR 555
High Courts04 Dec 2002Allowed
The Publisher and Editor, "Begusarai Times" Vs The District Magistrate and Others
Patna High Court · (2003) 2 PLJR 514
Criminal Procedure Code, 1973 (CrPC) — Section 95Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471Press and Registration of Books Act, 1867 — Section 12, 3, 4
High Courts04 Dec 2002Allowed
Shatrughan Mahto Vs The Bihar State Food and Civil Supplies Corporation and Others
Patna High Court · (2003) 1 PLJR 672
High Courts03 Dec 2002Dismissed
Shri Raj Kumar Raghawendra Prasad Narain Singh @ Raghvendra Prasad Narain Singh and Others Vs Ashiana Land Developments and Projects Private Limited and Others
Patna High Court · (2002) 12 PAT CK 0096
High Courts03 Dec 2002Allowed
Bashistha Narain Sinha Vs Muzaffarpur Regional Development Authority and Others
Patna High Court · (2003) 1 PLJR 196
Bihar Service Code, 1952 — Rule 103
High Courts03 Dec 2002Dismissed
Umashankar Tiwary Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 340
High Courts03 Dec 2002Allowed
Hassan Ali Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 122
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Customs Act, 1962 — Section 135
High Courts03 Dec 2002Dismissed
Ramesh Prasad Vs The State Bank of India and Others
Patna High Court · (2003) 2 PLJR 751
High Courts03 Dec 2002Allowed
Krishna Nandan Sahay and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 223
Bihar Reorganisation Act, 2000 — Section 2, 53
High Courts02 Dec 2002
Ram Prasad Singh Vs The Union of India and Others
Patna High Court · (2003) 1 PLJR 419
High Courts02 Dec 2002
Krishna Narayan Banerjee Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 587
Bihar Finance Rules, 1981 — Rule 96
High Courts02 Dec 2002Dismissed
Surendra Prasad Chourasia and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 392
High Courts02 Dec 2002Dismissed
Ram Prasad Singh Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 419
High Courts02 Dec 2002Dismissed
Safida Mian @ Md. Safida Mian and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 772
High Courts02 Dec 2002
Domi Modi and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 784
Penal Code, 1860 (IPC) — Section 323, 504
High Courts02 Dec 2002Dismissed
Baleshwaar Azad Vs State of Bihar
Patna High Court · (2003) 51 BLJR 785
Penal Code, 1860 (IPC) — Section 353, 448, 504