High Courts27 Nov 2002
suo motu Vs The State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0014
Bihar Municipal Act, 1922 — Section 51BBihar Panchayat Raj Act, 1993 — Section 22Constitution of India, 1950 — Article 243G, 243W
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,481 of 2,661
High Courts26 Nov 2002Allowed
Singheshwar Manjhi and Muneshwar Manjhi Vs State of Bihar
Patna High Court · (2003) 1 PLJR 705
Penal Code, 1860 (IPC) — Section 395
High Courts26 Nov 2002Allowed
Gupteshwar Singh and Others Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 84 : (2003) 1 PLJR 42
High Courts26 Nov 2002
Ramchandra Chowdhary and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 113
High Courts26 Nov 2002
Rajiv Ranjan Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 112
High Courts26 Nov 2002Allowed
Pooja Engineers Private Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 21 : (2003) 1 PLJR 297 : (2004) 138 STC 480
Bihar Finance Act, 1981 — Section 42Bihar Sales Tax Rules, 1983 — Rule 34
High Courts26 Nov 2002Allowed
Mohammad Salim Ansari and Others Vs Smt. Bitan Devi and Others
Patna High Court · (2002) 11 PAT CK 0019
High Courts26 Nov 2002Allowed
K.D. Liquor and Fertilizers Pvt. Ltd. Vs The Commissioner and Secretary, Commercial Taxes and Govt of Bihar and Others
Patna High Court · (2003) 1 PLJR 529
Bihar Finance Act, 1981 — Section 16, 16(1), 17, 25
High Courts25 Nov 2002Dismissed
Siwan Kshetriya Gramin Bank Vs Ramdeo Singh and Another
Patna High Court · (2003) 1 PLJR 342
High Courts25 Nov 2002Dismissed
Krishna Nand Jha and Another Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 161
High Courts22 Nov 2002Dismissed
Deo Kumar Singh Vs Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 262
High Courts22 Nov 2002
Raj Kumar Paswan Vs Sri V.N. Sinha, Returning Officer, Bihar State Bar Council and Others
Patna High Court · (2003) 2 PLJR 869
High Courts21 Nov 2002
Kashi Nath Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 335
Bihar Pension Rules, 1950 — Rule 43
High Courts21 Nov 2002Allowed
Munsi Hasda and Another Vs The State of Bihar
Patna High Court · (2002) 11 PAT CK 0026
High Courts21 Nov 2002Allowed
Ram Sagar Singh Vs The Bihar State Agriculture Marketing Board and Others
Patna High Court · (2002) 11 PAT CK 0017
High Courts21 Nov 2002
Ramesh Singh and Others etc. etc. Vs The State of Bihar
Patna High Court · (2002) 11 PAT CK 0004
High Courts20 Nov 2002Allowed
Shri Gupteshwar Bedua and Others Vs Magadh University and Others
Patna High Court · (2002) 11 PAT CK 0037
High Courts20 Nov 2002Allowed
Ramdeo Yadav Vs State of Bihar
Patna High Court · (2003) 3 PLJR 245
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts18 Nov 2002Allowed
Shakti Steel Pipes and Another Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 658
High Courts18 Nov 2002Allowed
Kunti Tiwary and Another Vs General Manager, State Bank of India (D and PB) and Others
Patna High Court · (2003) 3 RCR(Civil) 539