High Courts18 Nov 2002Dismissed
Chandrika Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0039
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,482 of 2,661
High Courts18 Nov 2002
Banshi Yadav and Others Vs State of Bihar
Patna High Court · (2003) 2 PLJR 321
Penal Code, 1860 (IPC) — Section 396
High Courts15 Nov 2002Dismissed
Ram Kumar Mukhiya Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 26 : (2003) 1 PLJR 606
High Courts15 Nov 2002Dismissed
Vishnu Sugar Mills Ltd. Vs The State of Uttar Pradesh and Others
Patna High Court · (2002) 11 PAT CK 0024
High Courts15 Nov 2002Allowed
Arjun Patel Vs State of Bihar
Patna High Court · (2003) 1 PLJR 259
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts14 Nov 2002Allowed
Jadu Nandan Singh @ Jadu Narain Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 167
High Courts14 Nov 2002
Ram Chandra Singh Vs The Director, Bihar Hindi Granth Academy and Others
Patna High Court · (2002) 11 PAT CK 0047
High Courts14 Nov 2002
Smt. Balkeshari Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 408
High Courts14 Nov 2002Dismissed
Boniface Hembrom and Others Vs The State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0021
High Courts13 Nov 2002Dismissed
Jayanti Industries Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 11 PAT CK 0072
High Courts13 Nov 2002
Krishna Dubey Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 350
Bihar Panchayat Raj Act, 1993 — Section 22Constitution of India, 1950 — Article 243
High Courts13 Nov 2002
Raghunandan Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 316
Employees State Insurance Act, 1948 — Section 75(1)
High Courts13 Nov 2002Allowed
Smt. Sunita Devi Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 256
High Courts13 Nov 2002Allowed
Mostt. Jaya Mishra Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 120
High Courts13 Nov 2002Allowed
Tripti Narayan Singh Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 38
High Courts13 Nov 2002Dismissed
Ramji Singh Vs State of Bihar
Patna High Court · (2002) 11 PAT CK 0057
Penal Code, 1860 (IPC) — Section 304, 325
High Courts13 Nov 2002Dismissed
Anil Srivastava Vs The State Bank of India and Others
Patna High Court · (2003) 2 PLJR 289
High Courts13 Nov 2002Allowed
Jai Chand Prasad Rai and Another Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 157
Bihar Panchayat Raj Act, 1993 — Section 18(5)
High Courts12 Nov 2002Dismissed
Rabindra Sah Vs State of Bihar
Patna High Court · (2003) 1 PLJR 630
Penal Code, 1860 (IPC) — Section 302
High Courts01 Nov 2002Dismissed
Shyam Prasad Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0058