High Courts02 Dec 2002
Baba Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 250
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,480 of 2,661
High Courts02 Dec 2002Allowed
Bande Lal Sah and Subodh Sah Vs State of Bihar
Patna High Court · (2003) 2 PLJR 652
Cattle Trespass Act, 1871 — Section 2, 24, 3Criminal Procedure Code, 1973 (CrPC) — Section 207, 360Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts02 Dec 2002Allowed
Badari Prasad Vs The State of Bihar
Patna High Court · (2002) 12 PAT CK 0017
High Courts29 Nov 2002Allowed
Mohan Lal Chaturvedi Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 102 : (2003) 1 PLJR 169
High Courts29 Nov 2002Allowed
Ram Pavitra Singh Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 115 : (2003) 1 PLJR 301
High Courts29 Nov 2002Dismissed
Nurul lslam Vs Shri Bhutnath Goshala
Patna High Court · (2004) 1 PLJR 723
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts29 Nov 2002
Dr. Md. Gholam Mustafa Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 349
High Courts28 Nov 2002
Dhaneshwar Sah and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 569
Penal Code, 1860 (IPC) — Section 147, 379, 427, 447, 448Probation of Offenders Act, 1958 — Section 3, 4
High Courts28 Nov 2002Dismissed
Binod Kumar Yadav Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 215
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)
High Courts28 Nov 2002Dismissed
The State of Bihar and Others Vs Shamsher Bahadur Singh and Another
Patna High Court · (2003) 2 PLJR 833
High Courts28 Nov 2002Dismissed
Md. Asgar and Another Vs State of Bihar
Patna High Court · (2002) CriminalCC 111
Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts27 Nov 2002
The Bihar State Tourism Development Corporation Ltd. and Another Vs Sita Ram Yadav
Patna High Court · (2002) 11 PAT CK 0064
High Courts27 Nov 2002
Radha Jha Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 679
High Courts27 Nov 2002
Mosomat Ful Sunder Ojha with Manoj Kumar Ojha Vs State and Another
Patna High Court · (2003) 2 DMC 781 : (2003) 1 PLJR 179
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts27 Nov 2002
Anil Kumar Bajpayee Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 414
High Courts27 Nov 2002
The Associated Cement Companies Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 11 PAT CK 0036
High Courts27 Nov 2002Dismissed
Durga Navratnanand Choudhary and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 572
Penal Code, 1860 (IPC) — Section 447
High Courts27 Nov 2002Dismissed
Bhagwati Devi @ Rajani Devi Vs State of Bihar
Patna High Court · (2003) 51 BLJR 783
High Courts27 Nov 2002Dismissed
Bachu Singh and Others Vs The State of Bihar
Patna High Court · (2003) 1 BLJR 568
Penal Code, 1860 (IPC) — Section 419, 420, 467
High Courts27 Nov 2002Allowed
Annach Kumahar @ Annahach Kumahar and Others Vs State of Bihar
Patna High Court · (2004) 1 DMC 264 : (2003) 1 PLJR 381
Penal Code, 1860 (IPC) — Section 302, 34, 498A